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Bombay Sales Corporation… vs JCIT | ITAT Ahmedabad 2017 | BharatTax
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BOMBAY SALES CORPORATION,,AHMEDABAD vs. THE JCIT, RANGE-3,, AHMEDABAD
BOMBAY SALES CORPORATION,,AHMEDABAD vs. THE JCIT, RANGE-3,, AHMEDABAD
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ITA 2748/AHD/2014
Status: Disposed
ITAT Ahmedabad
04 September 2017
AY 2011-12
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