← All Benches
ITAT Ahmedabad Bench
14,573 judgments
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. ARCHON ENGICON PVT. LTD., AHMEDABAD
ITA 1318/AHD/2015[2008-09]Status: Disposed8/9/2017AY 2008-09
DHANLAXMI CREDIT CO.OPREATIVE SOCIETY LTD.,MEHSANA vs THE INCOME TAX OFFICER,WARD-2, PATAN
ITA 3269/AHD/2014[2011-12]Status: Disposed8/9/2017AY 2011-12
DHANLAXMI CREDIT CO.OPREATIVE SOCIETY LTD.,MEHSANA vs THE INCOME TAX OFFICER,WARD-2, PATAN
ITA 3268/AHD/2014[2010-11]Status: Disposed8/9/2017AY 2010-11
UMA BAVAN CO.OPERATIVE CREDIT SOCIETY LTD.,VISNAGAR vs THE INCOME TAX OFFICER, PATAN WARD -3, MEHSANA
ITA 2711/AHD/2014[2011-12]Status: Disposed8/9/2017AY 2011-12
THE LADOL VIVIDH KARYAKARI SAHAKARI MANDLI LTD. vs THE INCOME TAX OFFICER, PATAN WARD- 3, MEHSANA
ITA 2710/AHD/2014[2011-12]Status: Disposed8/9/2017AY 2011-12
THE ACIT- CIRCLE-I(2), BARODA vs M/S. ENVIRO INFRASTRUCTURE CO.LTD., BARODA
ITA 1070/AHD/2014[2007-08]Status: Disposed8/9/2017AY 2007-08
THE DCIT, CENTRAL CIRCLE-2(2), AHMEDABAD vs NEXUS SOFTWARE LTD., BARODA
ITA 2588/AHD/2013[2009-10]Status: Disposed8/9/2017AY 2009-10
NEXUS SOFTWARE LTD.,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCL;E-2(2), AHMEDABAD
ITA 2281/AHD/2013[2009-10]Status: Disposed8/9/2017AY 2009-10
SHRI ASHWINBHAI KANTILAL PARIKH,AHMEDABAD vs INCOME TAX OFFICER, WARD-14(2), AHMEDABAD
ITA 927/AHD/2016[2011-12]Status: Disposed7/9/2017AY 2011-12
MRS. RINKU RUPEN MODY,AHMEDABAD vs THE INCOMETAX OFFICER, WARD-8(4), AHMEDABAD
ITA 1807/AHD/2015[2011-12]Status: Disposed7/9/2017AY 2011-12
M/S. UNIMED TECHNOLOGIES LIMITED,PANCHMAHAL vs THE DY,CIT, CENTRAL CIRCLE-1, ( NOW ACIT, CIRCLE-2(1)(1)), BARODA
ITA 1412/AHD/2015[2011-12]Status: Disposed7/9/2017AY 2011-12
M/S. UNIMED TECHNOLOGIES LIMITED,PANCHMAHAL vs THE DY,CIT, CENTRAL CIRCLE-1, ( NOW ACIT, CIRCLE-2(1)(1)), BARODA
ITA 1411/AHD/2015[2010-11]Status: Disposed7/9/2017AY 2010-11
KUMUDBEN MANHARLAL GAJJAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(4), AHMEDABAD
ITA 1373/AHD/2015[2011-12]Status: Disposed7/9/2017AY 2011-12
BHAIRAVI ANILBHAI GALA,AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 1300/AHD/2015[2010-11]Status: Disposed7/9/2017AY 2010-11
SMT. BHAVINIBEN K. PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-9, AHMEDABAD
ITA 2235/AHD/2014[2006-07]Status: Disposed7/9/2017AY 2006-07
SMT KINJALBEN R.THAKKAR,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-7(2), AHMEDABAD
ITA 1073/AHD/2011[2005-06]Status: Disposed7/9/2017AY 2005-06
THE ITO, WARD-2(1)(4), AHMEDABAD vs MEDNAUTIX OUTSOURCING PVT. LTD., AHMEDABAD
ITA 617/AHD/2015[2008-09]Status: Disposed5/9/2017AY 2008-09
THE ACIT, PANCHMAHAL CIRCLE, GODHRA vs THE PANCHMAHAL STEEL LTD., PANCHMAHAL
ITA 206/AHD/2015[2005-06]Status: Disposed5/9/2017AY 2005-06
SHRI ASHOKKUMAR Y. YADAV,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-13(1), AHMEDABAD
ITA 168/AHD/2015[2010-11]Status: Disposed5/9/2017AY 2010-11
THE ACIT, CIRCLE-4, BARODA vs M/S. NARAYAN REALTY LIMITED, BARODA
ITA 2949/AHD/2014[2011-12]Status: Disposed5/9/2017AY 2011-12
