MRS. RINKU RUPEN MODY,AHMEDABAD vs. THE INCOMETAX OFFICER, WARD-8(4), AHMEDABAD

PDF · subscribers
ITA 1807/AHD/2015Status: DisposedITAT Ahmedabad07 September 2017AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →