← All Benches
ITAT Ahmedabad Bench
14,573 judgments
PRAYAS ENGINEERING LIMITED(FORMERLY KNOWN AS VVN MFG. INV. LTD.),ANAND vs THE ACIT.,ANAND RANGE, ANAND
ITA 1145/AHD/2014[2006-07]Status: Disposed12/9/2017AY 2006-07
PASL WINDTECH PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-5, AHMEDABAD
ITA 2942/AHD/2013[2010-11]Status: Disposed12/9/2017AY 2010-11
THE ITO, WARD-5(3, SURAT vs SHRI MOHAMMED AMIN S M JARULLAH L/H OF ABDUL RAHIM MOHMMED JARULLA, SURAT
ITA 1266/AHD/2013[2008-09]Status: Disposed12/9/2017AY 2008-09
THE ITO, WARD-1(4), AHMEDABAD vs DOSHION LIMITED, AHMEDABAD
ITA 1895/AHD/2011[2007-08]Status: Disposed12/9/2017AY 2007-08
THE DY.COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2),(DRP), AHMEDABAD vs M/S.CADILA PHARMACEUTICALS LTD., AHMEDABAD
ITA 918/AHD/2016[2011-12]Status: Disposed11/9/2017AY 2011-12
M/S CADILA PHARMACEUTICALS LTD.,AHMEDABAD vs THE DY.COMMISSIONER OF INCOME TAX,CIRCLE-1(1)(2), AHMEDABAD
ITA 848/AHD/2016[2011-12]Status: Disposed11/9/2017AY 2011-12
THE DCIT,(OSD)-I, CIRCLE-4, AHMEDABAD vs KUNVARJI FINANCE PVT. LTD., AHMEDABAD
ITA 721/AHD/2014[2010-11]Status: Disposed11/9/2017AY 2010-11
SHRI JAYANTILAL MAFATLAL PRAJAPATI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1), AHMEDABAD
ITA 3334/AHD/2014[2009-10]Status: Disposed11/9/2017AY 2009-10
SHRI HARSHAD MAFATLAL PRAJAPATI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1), AHMEDABAD
ITA 3333/AHD/2014[2009-10]Status: Disposed11/9/2017AY 2009-10
BANCO PRODUCTS (INDIA) LTD.,BARODA vs THE DY.CIT., CIRCLE-1(1), BARODA
ITA 2871/AHD/2014[2008-09]Status: Disposed11/9/2017AY 2008-09
JWALA LOGISTIC PVT. LTD.,BARODA vs THE INCOME TAX OFFICER, TDS WARD-1, BARODA
ITA 2806/AHD/2014[2012-13]Status: Disposed11/9/2017AY 2012-13
GELIKEPS PVT.LTD.,BARODA vs THE DY.CIT.,CIRCLE-1(1), BARODA
ITA 1844/AHD/2014[2008-09]Status: Disposed11/9/2017AY 2008-09
SURESH KALIDAS SONI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(1), AHMEDABAD
ITA 2688/AHD/2013[2009-10]Status: Disposed11/9/2017AY 2009-10
CADILA PHARMACEUTICALS LTD.,AHMEDABAD vs THE DY.CIT.,RANGE-1, AHMEDABAD
ITA 1117/AHD/2012[2004-05]Status: Disposed11/9/2017AY 2004-05
SUN PHARMACEUTICALS INDUSTRIES LTD.,BARODA vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BARODA
ITA 1666/AHD/2016[2009-10]Status: Disposed8/9/2017AY 2009-10
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BARODA vs M/S. SUN PHARMACEUTICALS INDUSTRIES LIMITED, BARODA
ITA 1663/AHD/2016[2009-10]Status: Disposed8/9/2017AY 2009-10
THE ITO, WARD-1(2)(5), AHMEDABAD vs SHRI PARAMJITSINGH CHANDRASINH BHATIA, AHMEDABAD
ITA 1412/AHD/2016[2009-10]Status: Disposed8/9/2017AY 2009-10
EMPARCO CHEMICALS PRIVATE LIMITED,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(1), AHMEDABAD
ITA 1250/AHD/2016[2012-13]Status: Disposed8/9/2017AY 2012-13
M/S. KAYRPEE VANIJYA PVT. LTD.,BARODA vs THE ACIT, 1(2), VADODARA
ITA 1822/AHD/2015[2002-03]Status: Disposed8/9/2017AY 2002-03
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. ASIAN MILLS PVT. LTD., AHMEDABAD
ITA 1321/AHD/2015[2008-09]Status: Disposed8/9/2017AY 2008-09