← All Benches

ITAT Ahmedabad Bench

14,573 judgments

THE ITO, WARD-5(2), BARODA vs M/S. SHIVAM ENTERPRISE, BARODA

ITA 326/AHD/2014[2010-11]Status: Disposed14/9/2017AY 2010-11

THE DCIT, CIRCLE-1(2), AHMEDABAD vs SHRI ASIT RAMESHCHANDRA SHAH, AHMEDABAD

ITA 3190/AHD/2014[2011-12]Status: Disposed14/9/2017AY 2011-12

SHRI ASIT RAMESHCHANDRA SHAH,AHMEDABAD vs THE JT. CIT, RANGE-2, AHMEDABAD

ITA 2804/AHD/2014[2011-12]Status: Disposed14/9/2017AY 2011-12

JALPESHBHAI G.SOJITRA PRAPRIETOR OF RIYA CONSTRUCTIONS,BARODA vs INCOME TAX OFFICER, WARD-2(3), BARODA

ITA 2611/AHD/2014[2010-11]Status: Disposed14/9/2017AY 2010-11

THE ITO, WARD-8(1), AHMEDABAD vs SHRI VIMAL RAMNIKLAL AMBANI, AHMEDABAD

ITA 2442/AHD/2014[2011-12]Status: Disposed14/9/2017AY 2011-12

KARMACHARI CO.OP.SO.LTD.,BARODA vs THE ADDL.CIT.,RANGE-5, AHMEDABAD

ITA 513/AHD/2013[2008-09]Status: Disposed14/9/2017AY 2008-09

AMBALAL SARABHAI ENTERPRISES LTD.,BARODA vs THE DY. COMMISSIONER OF INCOME TAX-1(1)(1), BARODA

ITA 953/AHD/2016[2010-11]Status: Disposed13/9/2017AY 2010-11

THE DY.COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA vs AMBALAL SARABHI ENTERPRISES LIMITED, VADODARA

ITA 1314/AHD/2016[2010-11]Status: Disposed13/9/2017AY 2010-11

DY. CIT, CIRCLE-4(1)(2), AHMEDABAD vs ZYDUS WELLNESS LTD, AHMEDABAD

ITA 1828/AHD/2015[2010-11]Status: Disposed13/9/2017AY 2010-11

DEVARSONS INDUSTRIES PVT.LTD.,AHMEDABAD vs THE DY. CIT.,(OSD),RANGE-1, AHMEDABAD

ITA 1395/AHD/2015[2006-07]Status: Disposed13/9/2017AY 2006-07

M/S. NILKANTH QUARRRY WORKS,AHMEDABAD vs THE INCOME TAX OFFICER, SABARKANTHA WARD-4, MODASA

ITA 3053/AHD/2014[2010-11]Status: Disposed13/9/2017AY 2010-11

M/S. MRK PACKAGING,AHMEDABAD vs THE ACIT, CIRCLE-6, AHMEDABAD

ITA 2852/AHD/2014[2010-11]Status: Disposed13/9/2017AY 2010-11

SHRI PATEL SAKUBHAI MANHARLAL, HUF,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(4), AHMEDABAD

ITA 1643/AHD/2014[2010-11]Status: Disposed13/9/2017AY 2010-11

THE ACIT, CIRCLE -5, AHMEDABAD vs M/S. P.G. FOILS LTD., AHMEDABAD

ITA 1343/AHD/2014[2009-10]Status: Disposed13/9/2017AY 2009-10

THE ITO, WARD-5(2), AHMEDABAD vs M/S. PASL WINDTECH PVT. LTD., AHMEDABAD

ITA 248/AHD/2014[2010-11]Status: Disposed12/9/2017AY 2010-11

M/S. AMERICAN STEEL PVT.LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA

ITA 2324/AHD/2014[2006-07]Status: Disposed12/9/2017AY 2006-07

M/S. ISHWAR ARTS,SURAT vs THE INCOME TAX OFFICER,WARD-2(2), BARODA

ITA 2057/AHD/2014[1996-97]Status: Disposed12/9/2017AY 1996-97

THE ACIT, CIRCLE-6, AHMEDABAD vs SHRI SIKANDARALI KASAMALI QURESHI, AHMEDABAD

ITA 1731/AHD/2014[2010-11]Status: Disposed12/9/2017AY 2010-11

UMIYA PIPES PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-8, AHMEDABAD

ITA 1679/AHD/2014[2002-03]Status: Disposed12/9/2017AY 2002-03

PRAYAS ENGINEERING LIMITED(FORMERLY KNOWN AS PRAYAS CASTINGS LTD.),ANAND vs THE ACIT.,ANAND RANGE, ANAND

ITA 1146/AHD/2014[2006-07]Status: Disposed12/9/2017AY 2006-07