← All Benches
ITAT Ahmedabad Bench
14,573 judgments
THE ACIT, CICLE-3, VADODARA vs M/S. FINE LINE CIRCUITS COMPANY, VADODARA
ITA 1742/AHD/2015[2003-04]Status: Disposed18/9/2017AY 2003-04
THE JT. CIT, RANGE-9, AHMEDABAD vs M/S. VASANI BUILDERS, AHMEDABAD
ITA 1214/AHD/2015[2011-12]Status: Disposed18/9/2017AY 2011-12
THE ACIT, B.K.CIRCLE, PALANPUR vs M/S. ARIHANT PUMPS PVT. LTD., PALANPUR
ITA 3341/AHD/2014[2010-11]Status: Disposed18/9/2017AY 2010-11
SHRI PRANESH BHAGVANBHAI SIDHPURA L/H OF LATE BHAGVANBHAI LALJIBHAI SIDHPURA,BARODA vs THE INCOME TAX OFFICER, WARD-2(2), BARODA
ITA 2572/AHD/2014[2010-11]Status: Disposed18/9/2017AY 2010-11
THE ITO, WARD-8(4), AHMEDABAD vs SHRI RAGESH C. PATEL, AHMEDABAD
ITA 2432/AHD/2014[2011-12]Status: Disposed18/9/2017AY 2011-12
SUGAM CONSTRUCTION PVT.LTD.,AHMEDABAD vs THE ACIT.,(OSD)CIRCLE-8, AHMEDABAD
ITA 968/AHD/2013[2009-10]Status: Disposed18/9/2017AY 2009-10
LMP GUJARAT AGRO EXPORTS LTD.,BARODA vs THE DY.CIT, CIRCLE-1(2), BARODA
ITA 3070/AHD/2013[2006-07]Status: Disposed18/9/2017AY 2006-07
SWETAMBER STEEL LIMITED,BARODA vs THE ACIT., PANCHAMAHAL CIRCLE, GODHRA
ITA 2964/AHD/2013[1994-95]Status: Disposed18/9/2017AY 1994-95
THE DCIT.CIRCLE-8, AHMEDABAD vs SUGAM CONSTRUCTIONS PVT.LTD., AHMEDABAD
ITA 1612/AHD/2013[2009-10]Status: Disposed18/9/2017AY 2009-10
SHRI THAKKER PARESH HARILAL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 1378/AHD/2016[2009-10]Status: Disposed18/9/2017AY 2009-10
SHRI THAKKER PARESH HARILAL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 1377/AHD/2016[2007-08]Status: Disposed18/9/2017AY 2007-08
SHRI THAKKER PARESH HARILAL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 1376/AHD/2016[2006-07]Status: Disposed18/9/2017AY 2006-07
ANITA AJAY SHAD,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(2), AHMEDABAD
ITA 3154/AHD/2015[2011-12]Status: Disposed18/9/2017AY 2011-12
THE DCIT, CIRCLE-1(2), BARODA vs M/S. ASTRAL PHARMACEUTICALS INDUSTRIES, BARODA
ITA 634/AHD/2015[2011-12]Status: Disposed15/9/2017AY 2011-12
THE DCIT, CIRCLE-1(2), BARODA vs M/S. ASTRAL PHARMACEUTICALS INDUSTRIES, BARODA
ITA 633/AHD/2015[2008-09]Status: Disposed15/9/2017AY 2008-09
M/S. PARIKH CHANDULAL GOKALDAS & BROS.,GODHRA vs THE INCOME TAX OFFICER, WARD-1, GODHRA
ITA 52/AHD/2015[2011-12]Status: Disposed15/9/2017AY 2011-12
THE ACIT, CIRCLE-2, AHMEDABAD vs SHRI BHARATBHAI MADHAVLAL PATEL, AHMEDABAD
ITA 1670/AHD/2015[2011-12]Status: Disposed14/9/2017AY 2011-12
SEAL FOR LIFE INDIA PVT. LTD., (FORMERLY KNOWN AS BERRY PLASTICS PVT. LTD.),VADODARA vs THE PR. CIT, VADODARA
ITA 1543/AHD/2015[2009-10]Status: Disposed14/9/2017AY 2009-10
VARDHMAN STAMPINGS PVT. LTD.,AHMEDABAD vs THE DY.CIT(OSD), CIRCLE-8 ( NOW DY.CIT, CIRCLE-4(1)(2),), AHMEDABAD
ITA 1132/AHD/2015[2011-12]Status: Disposed14/9/2017AY 2011-12
THE DY. CIT.,GNR CIRCLE, AHMEDABAD vs BHOLARAM EDUCATION SOCIETY, GANDHINAGAR
ITA 92/AHD/2014[2009-10]Status: Disposed14/9/2017AY 2009-10