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ITAT Ahmedabad Bench

14,573 judgments

THE DCIT, CIRCLE-4, AHMEDABAD vs GUJARAT GAS TRADING CO. LTD., AHMEDABAD

ITA 2394/AHD/2013[2009-10]Status: Disposed21/9/2017AY 2009-10

GUJARAT GAS TRADIANG CO.LTD.,AHMEDABAD vs THE ACIT, CIRCLE-4, AHMEDABAD

ITA 2371/AHD/2013[2009-10]Status: Disposed21/9/2017AY 2009-10

SHRI NARESHKUMAR P. PATEL,BANASKANTHA vs THE INCOME TAX OFFICER, WARD-1, PALANPUR

ITA 1767/AHD/2016[2011-12]Status: Disposed19/9/2017AY 2011-12

SHRI GIRISH DEVJIBHAI CHAUHAN,DAHOD vs THE INCOME TAX OFFICER, WARD-1, DAHOD

ITA 1745/AHD/2016[2011-12]Status: Disposed19/9/2017AY 2011-12

AKASH DIAMOND,BANASKANTHA vs THE ASSTT. COMMISSIONER OF INCOME TAX, BANASKANTHA CIRCLE, PALANPUR

ITA 1698/AHD/2016[2013-14]Status: Disposed19/9/2017AY 2013-14

M/S. CAS CHEM ENGINEERS,PANCHMAHAL vs THE JOINT CIT, PANCHMAHAL RANGE, PANCHMAHAL

ITA 1696/AHD/2016[2011-12]Status: Disposed19/9/2017AY 2011-12

SHRI NAISHADKUMAR N. PATEL,ANAND vs THE ASSTT. COMMISSIONER OF INCOME TAX, ANAND CIRCLE, ANAND

ITA 1446/AHD/2016[2008-09]Status: Disposed19/9/2017AY 2008-09

BHAGWATI CONSTRUCTION,GANDHINAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CELL-TDS, GANDHINAGAR

ITA 1443/AHD/2016[2012-13]Status: Disposed19/9/2017AY 2012-13

THE ITO, WARD-1(1)(3), AHMEDABAD vs M/S. CHIRAG SYNTHETIC MILLS PVT. LTD., AHMEDABAD

ITA 3654/AHD/2015[2010-11]Status: Disposed19/9/2017AY 2010-11

C. MOHANLAL PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD

ITA 3566/AHD/2015[2012-13]Status: Disposed19/9/2017AY 2012-13

SARSWATI CONSTRUCTION CO.,UNJHA vs INCOME TAX OFFICER, PATAN

ITA 3349/AHD/2015[2008-09]Status: Disposed19/9/2017AY 2008-09

SHRI HEMANT A. SHAH,BARODA vs THE ACIT, CIRCLE-1(2), BARODA

ITA 331/AHD/2015[2003-04]Status: Disposed19/9/2017AY 2003-04

SHRI BIREN RASIKLAL AMIN,AHMEDABAD vs THE ACIT.,CIRCLE-10, AHMEDABAD

ITA 3280/AHD/2015[2009-10]Status: Disposed19/9/2017AY 2009-10

SHRI BHARATBHAI NATWARLAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WRAD-10(2), AHMEDABAD

ITA 1929/AHD/2015[1989-90]Status: Disposed19/9/2017AY 1989-90

SHRI DASHRATHSINH BHAVANSINH RATHOD,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-1, GANDHINAGAR

ITA 1883/AHD/2015[2010-11]Status: Disposed19/9/2017AY 2010-11

SHRI NASIR JAFARHASAN JAFRI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(3), AHMEDABAD

ITA 1678/AHD/2015[2011-12]Status: Disposed19/9/2017AY 2011-12

SHRI RAJENDRA ISHWARLAL PATEL,AHMEDABAD vs THE JT.CIT,RANGE-9, AHMEDABAD

ITA 1571/AHD/2015[2011-12]Status: Disposed19/9/2017AY 2011-12

M/S. ARTEX APPARELS,AHMEDABAD vs THE CIT-I, AHMEDABAD

ITA 2071/AHD/2014[2009-10]Status: Disposed19/9/2017AY 2009-10

SHRI HIREN K. BHANDARI,AHMEDABAD vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION-II, AHMEDABAD

ITA 179/AHD/2014[2009-10]Status: Disposed19/9/2017AY 2009-10

SHRI DHANSUKHBHAI G. SHAH, (HUF),VAPI vs THE ACIT, VAPI CIRCLE, VAPI

ITA 1237/AHD/2014[2006-07]Status: Disposed19/9/2017AY 2006-07