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ITO vs M/S. Shivam Enterprise, Baroda | ITAT Ahmedabad 2017 | BharatTax

Home/THE ITO, WARD-5(2),, BARODA vs. M/S. SHIVAM ENTERPRISE, BARODA

THE ITO, WARD-5(2),, BARODA vs. M/S. SHIVAM ENTERPRISE, BARODA

ITA 326/AHD/2014Status: DisposedITAT Ahmedabad14 September 2017AY 2010-11

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