← All Benches
ITAT Ahmedabad Bench
14,573 judgments
SHRI UMANG TEJPAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER (HQ) (INTL. TAXN. & TP), AHMEDABAD
ITA 35/AHD/2016[2012-13]Status: Disposed29/8/2017AY 2012-13
SHRI ANURAG GOEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-11(1), ( NOW WARD- 5(3)(1)), AHMEDABAD
ITA 2906/AHD/2015[2012-13]Status: Disposed29/8/2017AY 2012-13
M/S. PRATHAM REALTY PVT.LTD.,BARODA vs THE ACIT, CIRCLE-2(1)(2), VADODARA
ITA 2845/AHD/2015[2011-12]Status: Disposed29/8/2017AY 2011-12
THE ITO, WARD- 5(2), VADODARA vs M/S. SPANDAN PHARMACY, VADODARA
ITA 2758/AHD/2015[2011-12]Status: Disposed29/8/2017AY 2011-12
YAMIR PACKAGING PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE - 8, AHMEDABAD
ITA 2482/AHD/2015[2011-12]Status: Disposed29/8/2017AY 2011-12
SHRI AMIP M. MEHTA, HUF,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3), NOW WARD-1(3)(3), AHMEDABAD
ITA 2473/AHD/2015[2011-12]Status: Disposed29/8/2017AY 2011-12
SHRI SANJIVKUMAR JAYANTILAL SHAH,SABARKANTHA vs THE INCOME TAX OFFICER, S.K.WARD-2, HIMATNAGAR
ITA 2390/AHD/2015[2010-11]Status: Disposed29/8/2017AY 2010-11
THE ACIT, CIRCLE-8, SURAT vs SHRI RAJESHKUMAR KANTILAL PATEL, SURAT
ITA 1498/AHD/2015[2007-08]Status: Disposed29/8/2017AY 2007-08
SHRI CHINUBHAI AMBALAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(2), AHMEDABAD
ITA 119/AHD/2015[2010-11]Status: Disposed29/8/2017AY 2010-11
RAMESH N. KHER,ANAND vs THE INCOME TAX OFFICER, ANAND
ITA 735/AHD/2014[2008-09]Status: Disposed29/8/2017AY 2008-09
POPULAR ESTATE MANAGEMENT LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2), AHMEDABAD
ITA 212/AHD/2014[2009-10]Status: Disposed29/8/2017AY 2009-10
SHRI RUPESH ASHOKKUMAR RAVAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(1), AHMEDABAD
ITA 1533/AHD/2013[2009-10]Status: Disposed29/8/2017AY 2009-10
SHRI BHUPENDRA TULSIDAS MANKODIYA,HIMATNAGAR vs THE INCOME TAX OFFICER, S. K. WARD-3, HIMATNAGAR
ITA 424/AHD/2016[2012-13]Status: Disposed28/8/2017AY 2012-13
SMT. CHHAYABEN MAHENDRABHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2)(1), AHMEDABAD
ITA 360/AHD/2016[2012-13]Status: Disposed28/8/2017AY 2012-13
M/S. POSITIVE PRINT SIGN GRAPHIC,AHMEDABAD vs THE DY.CIT.,CIRCLE-10, AHMEDABAD
ITA 292/AHD/2016[2008-09]Status: Disposed28/8/2017AY 2008-09
THE ITO, WARD-3(1)(5), BARODA vs SHREE SHRAMJIVI NAGRIK SAHAKARI MANDLI LTD., VADODARA
ITA 291/AHD/2016[2012-13]Status: Disposed28/8/2017AY 2012-13
THE ITO, WARD-1, VALSAD vs SHRI ABDUL AZIZ SATTARBHAI DHANANI, DANG
ITA 1467/AHD/2015[2006-07]Status: Disposed28/8/2017AY 2006-07
THE DCIT, CIRCLE-1, AHMEDABAD vs SHRI BHADRESH K. SHAH, AHMEDABAD
ITA 1323/AHD/2015[2003-04]Status: Disposed28/8/2017AY 2003-04
DY.COMMISSIONER OF INCOME TAX,-TDS, BARODA vs GUJARAT FLUROCHEMICALS LIMITED., BARODA
ITA 2643/AHD/2014[2010-11]Status: Disposed28/8/2017AY 2010-11
DY.COMMISSIONER OF INCOME TAX,-TDS, BARODA vs GUJARAT FLUROCHEMICALS LIMITED., BARODA
ITA 2642/AHD/2014[2009-10]Status: Disposed28/8/2017AY 2009-10
