← All Benches
ITAT Ahmedabad Bench
14,573 judgments
DY.COMMISSIONER OF INCOME TAX,-TDS, BARODA vs GUJARAT FLUROCHEMICALS LIMITED., BARODA
ITA 2641/AHD/2014[2008-09]Status: Disposed28/8/2017AY 2008-09
THE DCIT, CIRCLE-6, AHMEDABAD vs M/S. R.K.INDUSTRIES, AHMEDABAD
ITA 239/AHD/2014[2010-11]Status: Disposed28/8/2017AY 2010-11
SHRI GAJENDRASINH JAYSINH RAJ,BHARUCH vs THE INCOME TAX OFFICER, WARD-2, BHARUCH
ITA 2192/AHD/2014[2010-11]Status: Disposed28/8/2017AY 2010-11
THE ACIT, CIRCLE-4, SURAT vs M/S. SURYANARAYAN SILK MILLS PVT.LTD., SURAT
ITA 1131/AHD/2013[2003-04]Status: Disposed28/8/2017AY 2003-04
THE ACIT, CIRCLE-2, BHAVNAGAR vs M/S. MADHAV STEELS, BHAVNAGAR
ITA 2274/AHD/2014[2010-11]Status: Disposed24/8/2017AY 2010-11
M/S. MADHAV STEELS,BHAVNAGAR vs THE JT.CIT, RANGE-2, BHAVNAGAR
ITA 1963/AHD/2014[2010-11]Status: Disposed24/8/2017AY 2010-11
PROF. ASHA KAUL,AHMEDABAD vs THE DY.CIT, CIRCLE-14, AHMEDABAD
ITA 3092/AHD/2015[2010-11]Status: Disposed23/8/2017AY 2010-11
THE DCIT,(EXEMPTION), CIRCLE-2, AHMEDABAD vs SHREE SURATI MODH VANIK SARVAJANIK TRUST, SURAT
ITA 3281/AHD/2014[2010-11]Status: Disposed23/8/2017AY 2010-11
SHRI RAMESHBHAI NANUBHAI PATEL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(1), AHMEDABAD
ITA 2428/AHD/2013[2008-09]Status: Disposed23/8/2017AY 2008-09
THE DCIT,(OSD), CIRCLE-8, AHMEDABAD vs M/S. TRANSWIND INFRASTRUCTURE PVT.LTD., AHMEDABAD
ITA 1882/AHD/2013[2009-10]Status: Disposed23/8/2017AY 2009-10
TRANSWIND INFRASTRUCTURE P.LTD.,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-8(1), AHMEDABAD
ITA 1492/AHD/2013[2009-10]Status: Disposed23/8/2017AY 2009-10
THE DCIT, CIRCLE-1(3), SURAT vs M/S. CHANAKYA DEVELOPERS, SURAT
ITA 417/AHD/2015[2010-11]Status: Disposed22/8/2017AY 2010-11
DY.COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD vs SHRI AVTARSINGH KHURANA, AHMEDABAD
ITA 3464/AHD/2015[2007-08]Status: Disposed22/8/2017AY 2007-08
DY.COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD vs SHRI SATISH BABULAL SHAH, AHMEDABAD
ITA 3413/AHD/2015[2008-09]Status: Disposed22/8/2017AY 2008-09
SHRI TARUN MANMOHAN GARG,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(2), AHMEDABAD
ITA 3208/AHD/2015[2011-12]Status: Disposed22/8/2017AY 2011-12
MR. MANMOHAN RAJARAM GARG,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(2), AHMEDABAD
ITA 3207/AHD/2015[2011-12]Status: Disposed22/8/2017AY 2011-12
SHRI PURSHOTTAM B. PITRODA,AHMEDABAD vs THE ACIT, RANGE -12, AHMEDABAD
ITA 351/AHD/2014[2009-10]Status: Disposed22/8/2017AY 2009-10
SMT. NALINI S. DESAI,BARODA vs THE DY.CIT, CIRCLE-5, BARODA
ITA 2380/AHD/2014[2009-10]Status: Disposed22/8/2017AY 2009-10
SHRI MUKESH R. SHROFF,BARODA vs THE DY.CIT, CIRCLE-5, BARODA
ITA 2379/AHD/2014[2009-10]Status: Disposed22/8/2017AY 2009-10
THE ITO, WARD-5(1), BARODA vs M/S. THE GOVERNMENT SERVANTS CO.OP. CREDIT SOCIETY LTD., BARODA
ITA 2213/AHD/2014[2011-12]Status: Disposed22/8/2017AY 2011-12