← All Benches
ITAT Ahmedabad Bench
14,573 judgments
THE DCIT, (OSD)-1, CIRCLE- 4, AHMEDABAD vs LIVA HEALTHCARE PVT. LTD., MUMBAI
ITA 2204/AHD/2014[2010-11]Status: Disposed22/8/2017AY 2010-11
SMT. SHASHIKALA R. PATHAK,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(4), AHMEDABAD
ITA 1780/AHD/2013[2009-10]Status: Disposed22/8/2017AY 2009-10
THE ACIT, VAPI CIRCLE, VAPI vs M/S. HOTEL SEA VIEW PVT. LTD., NANI DAMAN
ITA 1615/AHD/2013[2007-08]Status: Disposed22/8/2017AY 2007-08
THE ITO, WARD-9(3), AHMEDABAD vs SHRI SANJAY MANILAL PATEL, AHMEDABAD
ITA 2916/AHD/2015[2010-11]Status: Disposed21/8/2017AY 2010-11
THE ITO, WARD-3(4), AHMEDABAD vs SHRI SHABBIRALI JAMALBHAI MOMIN SHELIYA, AHMEDABAD
ITA 2908/AHD/2015[2011-12]Status: Disposed21/8/2017AY 2011-12
URI HOLDINGS PVT. LTD.,AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2418/AHD/2015[2005-06]Status: Disposed21/8/2017AY 2005-06
URI HOLDINGS PVT. LTD.,AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2417/AHD/2015[2004-05]Status: Disposed21/8/2017AY 2004-05
SHREE YOGESHWAR CO.OP.CREDIT SOCIETY LTD.,MEHSANA vs THE INCOME TAX OFFICER,PATAN WARD-4, UNJHA
ITA 2624/AHD/2015[2012-13]Status: Disposed18/8/2017AY 2012-13
THE ACIT, B.K.CIRCLE, PALANPUR vs SMT. ALKABEN VASANTLAL VORA, DEESA
ITA 955/AHD/2014[2010-11]Status: Disposed18/8/2017AY 2010-11
SABIC RESEARCH AND TECHNOLOGIES PVT. LTD.,BARODA vs THE ACIT.,CIRCLE-4, BARODA
ITA 890/AHD/2014[2009-10]Status: Disposed18/8/2017AY 2009-10
THE ITO, WARD-9(1), AHMEDABAD vs M/S. SHRI HARI ASSOCIATES, AHMEDABAD
ITA 1874/AHD/2011[2008-09]Status: Disposed18/8/2017AY 2008-09
THE ACIT, CIRCLE-3(2), AHMEDABAD vs M/S. STITCHWELL GARMENTS, AHMEDABAD
ITA 2413/AHD/2015[2011-12]Status: Disposed17/8/2017AY 2011-12
THE LADOL VIVIDH KARYAKARI SAHAKARI MANDLI LTD. vs THE INCOME TAX OFFICER, PATAN WARD- 5, MEHSANA
ITA 2223/AHD/2015[2012-13]Status: Disposed17/8/2017AY 2012-13
SHRI MANOJ B. KULCHANDANI,BHARUCH vs THE DY.CIT, BHARUCH CIRCLE, BHARUCH
ITA 217/AHD/2015[2007-08]Status: Disposed17/8/2017AY 2007-08
THE DCIT(OSD)-1, CIRCLE-4, AHMEDABAD vs M/S. MAAN PHARMACEUTICALS LTD., AHMEDABAD
ITA 2116/AHD/2015[2004-05]Status: Disposed17/8/2017AY 2004-05
SHRI BANSILAL LAKHIMAL KANJANI,AHMEDABAD vs THE DY.CIT.,CIRCLE-3, AHMEDABAD
ITA 1007/AHD/2015[2010-11]Status: Disposed17/8/2017AY 2010-11
GUJARAT STATE INVESTMENTS LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4, AHMEDABAD
ITA 279/AHD/2014[2010-11]Status: Disposed17/8/2017AY 2010-11
GUJARAT STATE INVESTMENTS LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(1), AHMEDABAD
ITA 278/AHD/2014[2009-10]Status: Disposed17/8/2017AY 2009-10
GUJARAT STATE INVESTMENTS LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4, AHMEDABAD
ITA 277/AHD/2014[2006-07]Status: Disposed17/8/2017AY 2006-07
EMTICI ENGINEERING LTD.,ANAND vs THE JT. CIT.,ANAND CIRCLE, ANAND
ITA 2761/AHD/2014[2011-12]Status: Disposed17/8/2017AY 2011-12
