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Home/THE DCIT, (OSD)-1, CIRCLE- 4,, AHMEDABAD vs. LIVA HEALTHCARE PVT. LTD.,, MUMBAI

THE DCIT, (OSD)-1, CIRCLE- 4,, AHMEDABAD vs. LIVA HEALTHCARE PVT. LTD.,, MUMBAI

ITA 2204/AHD/2014Status: DisposedITAT Ahmedabad22 August 2017AY 2010-11

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THE DCIT, (OSD)-1, CIRCLE- 4,, AHMEDABAD vs LIVA HEALTHCARE PVT. LTD.,, MUMBAI | BharatTax