← All Benches
ITAT Ahmedabad Bench
14,573 judgments
GUJARAT STATE INVESTMENTS LTD.,AHMEDABAD vs THE INCOME TAX OFFICER WARD- 4(1), AHMEDABAD
ITA 276/AHD/2014[2004-05]Status: Disposed17/8/2017AY 2004-05
SMT. KAVITA R. NANKANI L/H OF LATE RAMESHBHAI N. NANKANI,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-11(4), AHMEDABAD
ITA 2732/AHD/2014[2009-10]Status: Disposed17/8/2017AY 2009-10
VENKETSHWARA TEX -O-FAB, PVT.LTD.,SURAT vs INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 2609/AHD/2014[2004-05]Status: Disposed17/8/2017AY 2004-05
GUJARAT STATE INVESTMENTS LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4, AHMEDABAD
ITA 2418/AHD/2014[2011-12]Status: Disposed17/8/2017AY 2011-12
SHRI KALPESH V. GAJJAR,AHMEDABAD vs THE DY.CIT, CIRCLE-7, AHMEDABAD
ITA 2345/AHD/2014[2007-08]Status: Disposed17/8/2017AY 2007-08
SEEMA JEWELLERS PVT.LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(1), AHMEDABAD
ITA 2689/AHD/2013[2009-10]Status: Disposed17/8/2017AY 2009-10
VEER PLASTICS PVT. LTD.,AHMEDABAD vs THE DY.CIT, (OSD), CIRCLE-8, AHMEDABAD
ITA 449/AHD/2014[2010-11]Status: Disposed17/8/2017AY 2010-11
SHRI PRAKASHCHANDRA SHIVBALAK YADAV,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-9(3), NOW WARD-3(2)(9), AHMEDABAD
ITA 1661/AHD/2015[2010-11]Status: Disposed16/8/2017AY 2010-11
THE DY.DIT.,(INTL.TAXN.)- II, AHMEDABAD vs M/S. NIKO RESOURCES LTD., BARODA
ITA 2400/AHD/2014[2006-07]Status: Disposed16/8/2017AY 2006-07
THE DY.DIT.,(INTL.TAXN.)- II, AHMEDABAD vs M/S. NIKO RESOURCES LTD., BARODA
ITA 2399/AHD/2014[2005-06]Status: Disposed16/8/2017AY 2005-06
SHRI HARIVADAN NAND LAL PTEL,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 1850/AHD/2015[2011-12]Status: Disposed16/8/2017AY 2011-12
SHRI ALWAHAJ I. BORA,MUMBAI vs THE INCOME TAX OFFICER, WARD-1(2), BARODA
ITA 1739/AHD/2015[2011-12]Status: Disposed16/8/2017AY 2011-12
THE ITO, WARD-1(4), AHMEDABAD vs M/S. ASMI CHEMICALS PVT. LTD., AHMEDABAD
ITA 1705/AHD/2015[2008-09]Status: Disposed14/8/2017AY 2008-09
THE BARODACITY CO.OP. BANK LTD.,BARODA vs THE DY.CIT, CIRCLE-5, BARODA
ITA 2265/AHD/2014[2010-11]Status: Disposed11/8/2017AY 2010-11
SHRI KARSANBHAI KEHARBHAI BARAD,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-11(3), AHMEDABAD
ITA 987/AHD/2015[2010-11]Status: Disposed10/8/2017AY 2010-11
THE ITO, WARD-9(1), AHMEDABAD vs M/S. SHREE HARI DEVELOPERS, AHMEDABAD
ITA 230/AHD/2012[2008-09]Status: Disposed8/8/2017AY 2008-09
M/S. SHREE HARI DEVELOPERS,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-9(1), AHMEDABAD
ITA 493/AHD/2011[2007-08]Status: Disposed8/8/2017AY 2007-08
SHRI NILESH H. JARIWALA,SURAT vs THE INCOME TAX OFFICER,WARD-2(2), SURAT
ITA 2532/AHD/2014[2008-09]Status: Disposed4/8/2017AY 2008-09
SMT. SONALBEN N. SHAH,BARODA vs THE INCOME TAX OFFICER, WARD-5(1),., BARODA
ITA 2150/AHD/2014[2007-08]Status: Disposed4/8/2017AY 2007-08
THE ITO, WARD-5(2)(4), AHMEDABAD vs SHYAMLEE R. VARMA, AHMEDABAD
ITA 3214/AHD/2014[2006-07]Status: Disposed3/8/2017AY 2006-07
