← All Benches
ITAT Ahmedabad Bench
14,558 judgments
HASMUKHBHAI S. PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 3115/AHD/2016[2008-09]Status: Disposed28/7/2017AY 2008-09
HASMUKHBHAI S. PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 3114/AHD/2016[2007-08]Status: Disposed28/7/2017AY 2007-08
HIRABEN SHANKARBHAI PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2783/AHD/2016[2013-14]Status: Disposed28/7/2017AY 2013-14
HIRABEN SHANKARBHAI PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2782/AHD/2016[2012-13]Status: Disposed28/7/2017AY 2012-13
HIRABEN SHANKARBHAI PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2781/AHD/2016[2011-12]Status: Disposed28/7/2017AY 2011-12
HIRABEN SHANKARBHAI PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2780/AHD/2016[2010-11]Status: Disposed28/7/2017AY 2010-11
HIRABEN SHANKARBHAI PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2779/AHD/2016[2009-10]Status: Disposed28/7/2017AY 2009-10
HIRABEN SHANKARBHAI PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2778/AHD/2016[2008-09]Status: Disposed28/7/2017AY 2008-09
HIRABEN SHANKARBHAI PATEL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2777/AHD/2016[2007-08]Status: Disposed28/7/2017AY 2007-08
INDIA GREEN REALITY PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2584/AHD/2016[2013-14]Status: Disposed28/7/2017AY 2013-14
INDIA GREEN REALITY PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2583/AHD/2016[2012-13]Status: Disposed28/7/2017AY 2012-13
INDIA GREEN REALITY PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2582/AHD/2016[2011-12]Status: Disposed28/7/2017AY 2011-12
INDIA GREEN REALITY PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2581/AHD/2016[2010-11]Status: Disposed28/7/2017AY 2010-11
INDIA GREEN REALITY PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2580/AHD/2016[2013-14]Status: Disposed28/7/2017AY 2013-14
INDIA GREEN REALITY PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2579/AHD/2016[2012-13]Status: Disposed28/7/2017AY 2012-13
INDIA GREEN REALITY PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2578/AHD/2016[2011-12]Status: Disposed28/7/2017AY 2011-12
INDIA GREEN REALITY PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 2577/AHD/2016[2010-11]Status: Disposed28/7/2017AY 2010-11
SHRI MANOJ PANCHAL,BARODA vs THE CIT-I, BARODA
ITA 228/AHD/2014[2009-10]Status: Disposed28/7/2017AY 2009-10
MS. DEEPALI PANCHAL,BARODA vs THE CIT-I, BARODA
ITA 227/AHD/2014[2009-10]Status: Disposed28/7/2017AY 2009-10
M/S MOTI SEEDS COMPANY,MEHSANA vs THE INCOME TAX OFFICER, MEHSANA
ITA 788/AHD/2014[2009-10]Status: Disposed27/7/2017AY 2009-10
