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HIRABEN SHANKARBHAI PATEL,,AHMEDABAD vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD
HIRABEN SHANKARBHAI PATEL,,AHMEDABAD vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD
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ITA 2778/AHD/2016
Status: Disposed
ITAT Ahmedabad
28 July 2017
AY 2008-09
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HIRABEN SHANKARBHAI PATEL,,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD | BharatTax
