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INDIA GREEN REALITY PVT. LTD.,,AHMEDABAD vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD
INDIA GREEN REALITY PVT. LTD.,,AHMEDABAD vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD
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ITA 2579/AHD/2016
Status: Disposed
ITAT Ahmedabad
28 July 2017
AY 2012-13
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INDIA GREEN REALITY PVT. LTD.,,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4),, AHMEDABAD | BharatTax