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ITAT Ahmedabad Bench

14,605 judgments

THE ADDL. CIT, RANGE-5, AHMEDABAD vs M/S. RAINBOW PAPER LIMITED, AHMEDABAD

ITA 1368/AHD/2015[2011-12]Status: Disposed13/12/2017AY 2011-12

THE ITO, WARD-11(4), AHMEDABAD vs SHRI DIVYARAJ MADANLAL GUPTA, AHMEDABAD

ITA 613/AHD/2014[2010-11]Status: Disposed13/12/2017AY 2010-11

AHMEDABAD URBAN DEVELOPMENT AUTHORITY,AHMEDABAD vs THE DY. DIT(EXEMPTION), AHMEDABAD

ITA 3272/AHD/2014[2010-11]Status: Disposed13/12/2017AY 2010-11

NALINKUMAR RAMNIKLAL SHAH,AHMEDABAD vs INCOME TAX OFFICER, WARD-3, SURENDRANAGAR

ITA 3128/AHD/2014[2006-07]Status: Disposed13/12/2017AY 2006-07

THE DCIT, CIRCLE-4, AHMEDABAD vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD., AHMEDABAD

ITA 3010/AHD/2014[2008-09]Status: Disposed13/12/2017AY 2008-09

THE DY. CIT., CIRCLE-1(1), BARODA vs GUJARAT STATE FERTILIZERS & CHEMICALS LTD., BARODA

ITA 2460/AHD/2014[1997-98]Status: Disposed13/12/2017AY 1997-98

THE DY. CIT., CIRCLE-1(1), BARODA vs GUJARAT STATE FERTILIZERS & CHEMICALS LTD., BARODA

ITA 2459/AHD/2014[1997-98]Status: Disposed13/12/2017AY 1997-98

THE ACIT, CIRCLE-2(2), BARODA vs M/S. THE BARODA LIONS CLUB EDUCATION TRUST, BARODA

ITA 1993/AHD/2014[2004-05]Status: Disposed13/12/2017AY 2004-05

THE ACIT, CIRCLE-4, BARODA vs M/S. SYNBIOTICS LTD., BARODA

ITA 1537/AHD/2014[1994-95]Status: Disposed13/12/2017AY 1994-95

THE ACIT, CIRCLE-4, BARODA vs M/S. SYNBIOTICS LTD., BARODA

ITA 1536/AHD/2014[1993-94]Status: Disposed13/12/2017AY 1993-94

THE DCIT, GANDHINAGAR CIRCLE, GANDHINAGAR vs SHRI RASIKBHAI RAMJIBHAI RAVAL, GANDHINAGAR

ITA 1420/AHD/2014[2010-11]Status: Disposed13/12/2017AY 2010-11

ADANI RETAIL LTD,AHMEDABAD vs THE ACIT., CIRCLE-1, AHMEDABAD

ITA 2177/AHD/2011[2008-09]Status: Disposed13/12/2017AY 2008-09

THE DCIT, CIRCLE-4(1)(2), AHMEDABAD vs TRANSFORMERS AND RECTIFIERS (INDIA) LTD., AHMEDABAD

ITA 505/AHD/2015[2011-12]Status: Disposed11/12/2017AY 2011-12

SHRI RASHMIKANT MOHANLAL SUTHAR,AHMEDABAD vs INCOME TAX OFFICE,WARD-5(3)(2), AHMEDABAD

ITA 3346/AHD/2015[2009-10]Status: Disposed8/12/2017AY 2009-10

SHRI ASHISH C. SOMPURA,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(2), AHMEDABAD

ITA 3381/AHD/2014[2011-12]Status: Disposed8/12/2017AY 2011-12

ALAVI CO.OP.BANK LTD.,BARODA vs THE DY.CIT, CIRCLE-5, BARODA

ITA 2267/AHD/2014[2007-08]Status: Disposed8/12/2017AY 2007-08

HYTAISUN MAGNETICS LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(3), AHMEDABAD

ITA 1517/AHD/2013[1994-95]Status: Disposed8/12/2017AY 1994-95

SHRI MATRABHAI REVABHAI BHARVAD,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-7(2), AHMEDABAD

ITA 1479/AHD/2012[2009-10]Status: Disposed8/12/2017AY 2009-10

SEJAL KIRTIKANT KAPADIA,AHMEDABAD vs THE INCOME TAX OFFICER, (HQ) (INTL. TAXN. & TP), AHMEDABAD

ITA 3000/AHD/2015[2012-13]Status: Disposed7/12/2017AY 2012-13

TROIKAA PHARAMACEUTICLAS LTD.,AHMEDABAD vs THE DY.CIT, (OSD),RANGE-8, AHMEDABAD

ITA 1826/AHD/2014[2006-07]Status: Disposed7/12/2017AY 2006-07