← All Benches

ITAT Ahmedabad Bench

14,605 judgments

THE ITO, WARD-7(2)(4), AHMEDABAD vs SHRI PARESHKUMAR K. SHAH, AHMEDABAD

ITA 2777/AHD/2015[2010-11]Status: Disposed5/12/2017AY 2010-11

SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND

ITA 658/AHD/2015[2005-06]Status: Disposed4/12/2017AY 2005-06

SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND

ITA 657/AHD/2015[2004-05]Status: Disposed4/12/2017AY 2004-05

SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND

ITA 656/AHD/2015[2007-08]Status: Disposed4/12/2017AY 2007-08

SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND

ITA 655/AHD/2015[2006-07]Status: Disposed4/12/2017AY 2006-07

SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND

ITA 654/AHD/2015[2005-06]Status: Disposed4/12/2017AY 2005-06

THE DCIT, CIRCLE-1(2), BARODA vs SHRI PUSHPAKSINGH D. CHAVAN, BARODA

ITA 2767/AHD/2015[2012-13]Status: Disposed4/12/2017AY 2012-13

SHRI UVESHBHAI SHABBIRBHAI VOHRA,ANAND vs THE ACIT, ANAND CIRCLE, ANAND

ITA 2250/AHD/2014[2010-11]Status: Disposed4/12/2017AY 2010-11

SHRI AMRUTBHAI JAGMALBHAI DESAI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(1), AHMEDABAD

ITA 1839/AHD/2014[2009-10]Status: Disposed4/12/2017AY 2009-10

SHRI DRON SURESHKUMAR RAO,BARODA vs THE INCOME TAX OFFICER,WARD-2(4), BARODA

ITA 1378/AHD/2013[2008-09]Status: Disposed4/12/2017AY 2008-09

SHRI DAMJIBHAI JIVABHAI HADIAL,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-14(2), AHMEDABAD

ITA 136/AHD/2013[1997-1998]Status: Disposed4/12/2017AY 1997-1998

SHRI SHAILESH RANCHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND

ITA 653/AHD/2015[2004-05]Status: Disposed1/12/2017AY 2004-05

SHRI PANNALAL BAIJNATH JAISWAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(3), AHMEDABAD

ITA 1142/AHD/2015[2011-12]Status: Disposed1/12/2017AY 2011-12

M/S. NOMUS COMMUNICATION SYSTEM,BARODA vs THE ACIT, CIRCLE-2(2), BARODA

ITA 2551/AHD/2014[2006-07]Status: Disposed1/12/2017AY 2006-07

THE ACIT, CIRCLE-7, AHMEDABAD vs THE AHMEDABAD DISTRICT CO.OP. BANK LTD., AHMEDABAD

ITA 25/AHD/2014[2007-08]Status: Disposed1/12/2017AY 2007-08

SHRI NEELESH H. AGRAWAL,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-12, AHMEDABAD

ITA 1436/AHD/2016[2011-12]Status: Disposed30/11/2017AY 2011-12

SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND

ITA 660/AHD/2015[2007-08]Status: Disposed30/11/2017AY 2007-08

SHRI SHAILESH RANCHHODBHAI SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND

ITA 659/AHD/2015[2006-07]Status: Disposed30/11/2017AY 2006-07

SHRI RAMESHBHAI MULJIBHAI SOLANKI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(1), AHMEDABAD

ITA 33/AHD/2015[2006-07]Status: Disposed29/11/2017AY 2006-07

GOPAL GLASS WORKS LTD.,AHMEDABAD vs THE CIT(A)-2, AHMEDABAD

ITA 2674/AHD/2015[2011-12]Status: Disposed29/11/2017AY 2011-12