← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE JT. DIT ( EXEMPTION), AHMEDABAD vs NIRMA UNIVERSITY, AHMEDABAD
ITA 1627/AHD/2015[2011-12]Status: Disposed29/11/2017AY 2011-12
SHRI YOGESH KIRCHAND SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2), AHMEDABAD
ITA 1168/AHD/2015[2008-09]Status: Disposed29/11/2017AY 2008-09
SHRI BHARAT RAMCHAND SHYAMDASANI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(2), AHMEDABAD
ITA 3438/AHD/2014[2010-11]Status: Disposed29/11/2017AY 2010-11
M/S. ANIL DYECHEM INDUSTRIES PVT. LTD.,AHMEDABAD vs THE DY.CIT., (OSD) RANGE-1, AHMEDABAD
ITA 2947/AHD/2014[2004-05]Status: Disposed29/11/2017AY 2004-05
SHRI HEMANT A. PATEL,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 2937/AHD/2014[2010-11]Status: Disposed29/11/2017AY 2010-11
SMT. KOKILABEN R.RAMANI,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-11(3), AHMEDABAD
ITA 2927/AHD/2014[2009-10]Status: Disposed29/11/2017AY 2009-10
ETHIO PLASTICS PVT.LTD.,BARODA vs THE DY.CIT.,CIRCLE-1(2), BARODA
ITA 2699/AHD/2014[2007-08]Status: Disposed29/11/2017AY 2007-08
THE DCIT, CENTRAL CIRCLE-1(1), AHMEDABAD vs MILESTONE ORGANICS LTD., BARODA
ITA 1858/AHD/2014[2002-03]Status: Disposed29/11/2017AY 2002-03
BALEX PVT.LTD.,BARODA vs THE DY.CIT.,CIRCLE-1(1), BARODA
ITA 1845/AHD/2014[2005-06]Status: Disposed29/11/2017AY 2005-06
THE ACIT, CIRCLE-2(2), BARODA vs SHRI PRABUDDHA P. PATEL, BARODA
ITA 1682/AHD/2014[2009-10]Status: Disposed29/11/2017AY 2009-10
SHRI DIPEN GUNVANTRAY PATEL,BHAVNAGAR vs THE ACIT, CENTRAL CIRCLE-1(1), AHMEDABAD
ITA 2472/AHD/2013[2011-12]Status: Disposed29/11/2017AY 2011-12
SHRI PIYUSH MATHUR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD 7(2), AHMEDABAD
ITA 2439/AHD/2013[2009-10]Status: Disposed29/11/2017AY 2009-10
THE DCIT, CIRCLE-4, AHMEDABAD vs KADAMREALITY PVT. LTD., AHMEDABAD
ITA 2397/AHD/2013[2010-11]Status: Disposed29/11/2017AY 2010-11
THE ACIT,VAPI CIRCLE, VAPI vs M/S. CS SPECIALTY CHEMICALS PVT.LTD., VAPI
ITA 2129/AHD/2013[2010-11]Status: Disposed29/11/2017AY 2010-11
THE ACIT,VAPI CIRCLE, VAPI vs M/S. CS SPECIALTY CHEMICALS PVT.LTD., VAPI
ITA 2128/AHD/2013[2009-10]Status: Disposed29/11/2017AY 2009-10
AMBALAL SARABHAI ENTERPRISES LIMITED,BARODA vs THE DY.CIT.,COM.CIRCLE-1(1), BARODA
ITA 3137/AHD/2011[1982-83]Status: Disposed29/11/2017AY 1982-83
SRP GROUP SAHAKARI MANDALI LTD.,AHMEDABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX,CIR -7(2), AHMEDABAD
ITA 2525/AHD/2016[2009-10]Status: Disposed28/11/2017AY 2009-10
M?S. CHAROTAR NAGRIK SAHAKARI BANK LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 186/AHD/2016[2011-12]Status: Disposed28/11/2017AY 2011-12
M/S. VAMENDU,AHMEDABAD vs THE ACIT, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 356/AHD/2015[2010-11]Status: Disposed28/11/2017AY 2010-11
M?S. CHAROTAR NAGRIK SAHAKARI BANK LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 2678/AHD/2015[2008-09]Status: Disposed28/11/2017AY 2008-09