← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI INDRAVADAN G. PATEL,BARODA vs THE CIT-1, BARODA
ITA 2450/AHD/2015[2010-11]Status: Disposed28/11/2017AY 2010-11
M?S. CHAROTAR NAGRIK SAHAKARI BANK LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 786/AHD/2014[2010-11]Status: Disposed28/11/2017AY 2010-11
THE DCIT, CIRCLE-9, AHMEDABAD vs DR.MAHESH D.MEHTA, AHMEDABAD
ITA 1819/AHD/2014[2007-08]Status: Disposed28/11/2017AY 2007-08
M/S. URBAN DEVELOPMENT GROUP,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(4), AHMEDABAD
ITA 1705/AHD/2014[2009-10]Status: Disposed28/11/2017AY 2009-10
NANDESARI INDUSTRIES ASSOCIATION vs THE ACIT, CIRCLE-2(2), BARODA
ITA 1704/AHD/2014[2010-11]Status: Disposed28/11/2017AY 2010-11
SHREE KOTYARK CREDIT CO. OP. SOCIETY LTD.,KHEDA vs THE INCOME TAX OFFICER, WARD-5, NADIAD
ITA 2707/AHD/2016[2013-14]Status: Disposed28/11/2017AY 2013-14
SRP GROUP SAHAKARI MANDALI LTD.,AHMEDABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX,CIR -7(2), AHMEDABAD
ITA 2527/AHD/2016[2013-14]Status: Disposed28/11/2017AY 2013-14
SRP GROUP SAHAKARI MANDALI LTD.,AHMEDABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX,CIR -7(2), AHMEDABAD
ITA 2526/AHD/2016[2010-11]Status: Disposed28/11/2017AY 2010-11
GENESIS ORGANICS PRIVATE LIMITED,VADODARA vs THE INCOME TAX OFFICER, WARD-1(1)(3), VADODARA
ITA 952/AHD/2017[2005-06]Status: Disposed27/11/2017AY 2005-06
THE DCIT, CIRCLE-4, AHMEDABAD vs M/S. GUJARAT STATE ROAD TRANSPORT CORPORATION, AHMEDABAD
ITA 2424/AHD/2015[2011-12]Status: Disposed27/11/2017AY 2011-12
MEHTA TUBES LTD.,AHMEDABAD vs THE DY.CIT, (OSD)-1, CIRCLE-4, AHMEDABAD
ITA 234/AHD/2015[2008-09]Status: Disposed27/11/2017AY 2008-09
TECHNOTEX SPECIALITIES PVT. LTD.,GANDHINAGAR vs THE ACIT, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 1477/AHD/2015[2010-11]Status: Disposed27/11/2017AY 2010-11
SHRI CHANDRAKANTBHAI B. PATEL,SABARKANTHA vs THE INCOME TAX OFFICER, S.K.WARD-3, HIMATNAGAR
ITA 1330/AHD/2015[2011-12]Status: Disposed27/11/2017AY 2011-12
THE ITO, WARD-9(4), AHMEDABAD vs SHRI ATUL S. MEHTA, AHMEDABAD
ITA 589/AHD/2014[2007-08]Status: Disposed27/11/2017AY 2007-08
THE DCIT, CIRCLE-4(1)(2), AHMEDABAD vs TECHNO INDUSTRIES LTD., AHMEDABAD
ITA 3376/AHD/2014[2011-12]Status: Disposed27/11/2017AY 2011-12
EMTICI ENGINEERING LTD.,ANAND vs THE ACIT.,ANAND CIRCLE, ANAND
ITA 3349/AHD/2014[2008-09]Status: Disposed27/11/2017AY 2008-09
SHRI KIRTIKUMAR VASANTBHAI THAKKAR,PATAN vs THE INCOME TAX OFFICER, WARD-1, PATAN
ITA 3042/AHD/2014[2007-08]Status: Disposed27/11/2017AY 2007-08
THE ITO, WARD-4(2), AHMEDABAD vs JAI MAHAKALI INFRASTRUCTURE PVT. LTD., AHMEDABAD
ITA 2290/AHD/2014[2007-08]Status: Disposed27/11/2017AY 2007-08
THE ACIT, CIRCLE-4, BARODA vs M/S. ZEST AROMAS PVT. LTD., BARODA
ITA 1878/AHD/2014[2006-07]Status: Disposed27/11/2017AY 2006-07
SHRI DIPAK GUNVANTRAI PATEL (HUF),AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(2), AHMEDABAD
ITA 1696/AHD/2014[2010-11]Status: Disposed27/11/2017AY 2010-11
