← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SPECTOMS ENGINEERING PVT.LTD.,BARODA vs THE INCOME TAX OFFICER,WARD-4(3), BARODA
ITA 836/AHD/2012[2006-07]Status: Disposed27/11/2017AY 2006-07
LIPI SPECIFIC FAMILY TRUST,AHMEDABAD vs THE ACIT,CIRCLE-6, AHMEDABAD
ITA 881/AHD/2015[2005-06]Status: Disposed24/11/2017AY 2005-06
DY.COMMISSIONER OF INCOME TAX, BARODA vs M/S. PRAGATI SAHAKARI BANK LTD., BARODA
ITA 766/AHD/2015[2011-12]Status: Disposed24/11/2017AY 2011-12
NEWTON ENGINEERING & CHEMICALS LTD.,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 225/AHD/2015[2003-04]Status: Disposed24/11/2017AY 2003-04
PRUDENT BROKING SERVICES PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-3(1)(1), (OLD CIRCLE-5), AHMEDABAD
ITA 720/AHD/2015[2011-12]Status: Disposed23/11/2017AY 2011-12
M/S. SAMEER E-CLIPSE (PRODUCTS) PVT.LTD.,BARODA vs THE INCOME TAX OFFICER,WARD-4(3), BARODA
ITA 2338/AHD/2013[2009-10]Status: Disposed23/11/2017AY 2009-10
THE ACIT, CENTRAL CIRCLE-2(3), AHMEDABAD vs RAJ CARRYING CARGO PVT.LTD., AHMEDABAD
ITA 960/AHD/2012[2008-09]Status: Disposed23/11/2017AY 2008-09
THE ACIT, CIRCLE-5, AHMEDABAD vs PRIMA AUTOMATION (I) PVT.LTD., AHMEDABAD
ITA 1717/AHD/2012[2009-10]Status: Disposed23/11/2017AY 2009-10
SHRI GAUTAM ATMARAM PARMAR,AHMEDABAD vs THE ACIT, CIRCLE-5, NOW ACIT, CIRCLE-3(1), AHMEDABAD
ITA 408/AHD/2015[1991-92]Status: Disposed23/11/2017AY 1991-92
SAIYAD HUSAINMIYA CHARITABLE TRUST,BHARUCH vs THE CIT-III, BARODA
ITA 3136/AHD/2014[-]Status: Disposed23/11/2017
SHRI NAYAN CHIMANLAL PARIKH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(4), AHMEDABAD
ITA 2853/AHD/2014[2010-11]Status: Disposed23/11/2017AY 2010-11
THE DCIT, CIRCLE-1(1), BARODA vs BARODA EXTRUSION LTD., BARODA
ITA 2725/AHD/2014[2007-08]Status: Disposed23/11/2017AY 2007-08
THE ACIT, CIRCLE-2(2), BARODA vs M/S. PLASTICHEMIX INDUSTRIES, BARODA
ITA 1995/AHD/2014[2010-11]Status: Disposed23/11/2017AY 2010-11
SHRI GAUTAM ATMARAM PARMAR,AHMEDABAD vs THE ACIT, CIRCLE-5, NOW ACIT, CIRCLE-3(1), AHMEDABAD
ITA 410/AHD/2015[1993-94]Status: Disposed23/11/2017AY 1993-94
SHRI GAUTAM ATMARAM PARMAR,AHMEDABAD vs THE ACIT, CIRCLE-5, NOW ACIT, CIRCLE-3(1), AHMEDABAD
ITA 409/AHD/2015[1992-93]Status: Disposed23/11/2017AY 1992-93
SMT. SEEMABEN PANKAJBHAI PATEL ALIAS SEEMABEN LALJIBHAI BABARIA,AHMEDABAD vs THE PR. CIT- 4, AHMEDABAD
ITA 900/AHD/2015[2009-10]Status: Disposed22/11/2017AY 2009-10
THE ITO, WARD-3(1)(3), AHMEDABAD vs M/S. RHEA J. RANA, AHMEDABAD
ITA 482/AHD/2015[2006-07]Status: Disposed22/11/2017AY 2006-07
THE INCOME TAX OFFCER, WARD-6(4), AHMEDABAD vs SHRI VIKRAM MOHANLAL RAWAL, AHMEDABAD
ITA 3007/AHD/2015[2011-12]Status: Disposed22/11/2017AY 2011-12
SHRI GANDHI SHRENIK KANTILAL,VADODARA vs THE INCOME TAX OFFICER, WARD-2, GODHRA
ITA 2873/AHD/2015[2012-13]Status: Disposed22/11/2017AY 2012-13
SHRI GANDHI SHRENIK KANTILAL,VADODARA vs THE INCOME TAX OFFICER, WARD-2, GODHRA
ITA 2872/AHD/2015[2011-12]Status: Disposed22/11/2017AY 2011-12
