← All Benches
ITAT Ahmedabad Bench
14,605 judgments
HI-TECH AUTO,MEHSANA vs THE ACIT, MEHSANA CIRCLE, MEHSANA
ITA 2703/AHD/2015[2012-13]Status: Disposed22/11/2017AY 2012-13
SMT. HANSABEN HASMUKHBHAI PATEL,ANAND vs THE INCOME TAX OFFICER, WARD-2, ANAND
ITA 205/AHD/2015[2008-09]Status: Disposed22/11/2017AY 2008-09
SHRI ASKOKUMAR S. BANSAL,AHMEDABAD vs THE PR. CIT-3, AHMEDABAD
ITA 1481/AHD/2015[2010-11]Status: Disposed22/11/2017AY 2010-11
SHRI KUNJBIHARI H. DESAI,GODHRA vs THE INCOME TAX OFFICER, WARD-1, GODHRA
ITA 1407/AHD/2015[2007-08]Status: Disposed22/11/2017AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2)., AHMEDABAD vs M/S. D.B.CORPORATION LTD., AHMEDABAD
ITA 1306/AHD/2015[2010-11]Status: Disposed22/11/2017AY 2010-11
THE ACIT- CIRCLE-1(1)(2), BARODA vs M/S. L.K. INDIA PVT. LTD., BARODA
ITA 104/AHD/2015[2009-10]Status: Disposed22/11/2017AY 2009-10
THE ITO, WARD-7(1), AHMEDABAD vs SHRI GUNVANTKUMAR KANTILAL PATEL, AHMEDABAD
ITA 781/AHD/2014[2007-08]Status: Disposed22/11/2017AY 2007-08
M/S. VENUS INVESTMENTS,BARODA vs THE ACIT, CIRCLE-2(2), BARODA
ITA 3223/AHD/2014[2011-12]Status: Disposed22/11/2017AY 2011-12
CAPIQ ENGINEERING PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1), BARODA
ITA 2752/AHD/2014[2006-07]Status: Disposed22/11/2017AY 2006-07
SHRI HARISH V. PATEL,AHMEDABAD vs THE ACIT.,CIRCLE-2(1), BARODA
ITA 2686/AHD/2014[2008-09]Status: Disposed22/11/2017AY 2008-09
SMT. BHAVNABEN HITESH SHAH,AHMEDABAD vs THE DY.CIT, AHMEDABAD CIRCLE-1, AHMEDABAD
ITA 2668/AHD/2014[2008-09]Status: Disposed22/11/2017AY 2008-09
SHRI SURESHCHANDRA M. SHAH,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-4, GANDHINAGAR
ITA 2138/AHD/2014[2007-08]Status: Disposed22/11/2017AY 2007-08
M/S. SHREE HARI DEVELOPERS,BARODA vs THE INCOME TAX OFFICER, WARD-2(6), BARODA
ITA 2129/AHD/2014[2007-08]Status: Disposed22/11/2017AY 2007-08
SHRI PRADIPKUMAR K. PATEL,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 1894/AHD/2014[2009-10]Status: Disposed22/11/2017AY 2009-10
SHRI JAGDISHBHAI B. NAROLA,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(2), BHAVNAGAR
ITA 166/AHD/2014[2009-10]Status: Disposed22/11/2017AY 2009-10
SMT. SEEMABEN PANKAJBHAI PATEL ALIAS SEEMABEN LALJIBHAI BABARIA,AHMEDABAD vs THE PR. CIT- 4, AHMEDABAD
ITA 899/AHD/2015[2008-09]Status: Disposed21/11/2017AY 2008-09
SMT. SEEMABEN PANKAJBHAI PATEL ALIAS SEEMABEN LALJIBHAI BABARIA,AHMEDABAD vs THE PR. CIT- 4, AHMEDABAD
ITA 898/AHD/2015[2007-08]Status: Disposed21/11/2017AY 2007-08
SMT. RANJANBEN D PATEL,VADODARA vs THE. INCOME TAX OFFICER,WARD-2(5), BARODA
ITA 749/AHD/2015[2008-09]Status: Disposed21/11/2017AY 2008-09
SHRI KETANKUMAR JASHWANTBHAI PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 10/AHD/2015[2006-07]Status: Disposed21/11/2017AY 2006-07
SHRI PRAKASH PILLAI,BARODA vs THE INCOME TAX OFFICER, WARD-3(2), BARODA
ITA 2552/AHD/2014[2008-09]Status: Disposed21/11/2017AY 2008-09
