← All Benches
ITAT Ahmedabad Bench
14,605 judgments
INDIAN CHRONICLE LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4, AHMEDABAD
ITA 2486/AHD/2014[2011-12]Status: Disposed21/11/2017AY 2011-12
THE ACIT, CENTRAL CIRCLE-2(4), AHMEDABAD vs M/S. ANAND INFRASTRUCTURE PVT. LTD., AHMEDABAD
ITA 2149/AHD/2014[2010-11]Status: Disposed20/11/2017AY 2010-11
RINKI PETROCHEM PVT. LTD.,VADODARA vs THE CIT(A)-2, BARODA
ITA 861/AHD/2016[1995-96]Status: Disposed17/11/2017AY 1995-96
SHRI PRANAY V. SHAH,.,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-2(2), BHAVNAGAR
ITA 18/AHD/2016[2012-13]Status: Disposed17/11/2017AY 2012-13
POOJA BHANWARLAL SANGHVI,BARODA vs THE ITO, WARD-3(1)(3), BARODA
ITA 1386/AHD/2016[2008-09]Status: Disposed17/11/2017AY 2008-09
SHRI PRADIPKUMAR JETHABHAI PATEL,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 538/AHD/2015[2008-09]Status: Disposed17/11/2017AY 2008-09
SHRI BIREN ASHOKBHAI PATEL,MEHSANA vs INCOME TAX OFFICER, WARD-1, MEHSANA
ITA 335/AHD/2015[2010-11]Status: Disposed17/11/2017AY 2010-11
SHRI SURESHKUMAR DHIRAJLAL THAKKAR,AHMEDABAD vs THE PR. CIT, A'BAD-5, AHMEDABAD
ITA 2542/AHD/2015[2010-11]Status: Disposed17/11/2017AY 2010-11
SHRI HARIBHAI P. UTTAMCHANDANI,BARODA vs THE INCOME TAX OFFICER, WARD-5(2), BARODA
ITA 2656/AHD/2014[2011-12]Status: Disposed17/11/2017AY 2011-12
THE ACIT, ANAND CIRCLE, ANAND vs MARGEN IMPEX LTD., ANAND
ITA 2199/AHD/2014[2007-08]Status: Disposed17/11/2017AY 2007-08
M/S. CHECKMATE FACILITY & ELECTRONIC SOLUTIONS PVT. LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-1(1), BARODA
ITA 2176/AHD/2014[2010-11]Status: Disposed17/11/2017AY 2010-11
THE ACIT, CIRCLE-1, SURAT vs M/S. DEWSHREE NETWORK PVT.LTD., SURAT
ITA 635/AHD/2013[2009-10]Status: Disposed17/11/2017AY 2009-10
SHRI PRAHLAD S. MEHTA L/H OF LATE RAJPAL P. MEHTA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(3) NOW WARD-5(2)(3), AHMEDABAD
ITA 796/AHD/2016[2004-05]Status: Disposed16/11/2017AY 2004-05
GOPICHAND CHHABARIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1), NOW WARD-1(2)(2), AHMEDABAD
ITA 433/AHD/2016[2008-09]Status: Disposed16/11/2017AY 2008-09
TEXRAJ REALITY PVT.LTD.,AHMEDABAD vs THE DY.CIT, (OSD), CIRCLE-8, AHMEDABAD
ITA 3520/AHD/2015[2011-12]Status: Disposed16/11/2017AY 2011-12
SETCO AUTOMOTIVE LTD.,PANCHMAHAL vs THE JT.CIT, PANCHMAHAL RANGE, PANCHMAHAL
ITA 2130/AHD/2015[2010-11]Status: Disposed16/11/2017AY 2010-11
M/S. ASIAN AGENCY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-12(2), AHMEDABAD
ITA 2016/AHD/2015[2008-09]Status: Disposed16/11/2017AY 2008-09
THE ACIT, CIRCLE-7(2), AHMEDABAD vs SHRI UDAYKUMAR CHHABILDAS PATEL, AHMEDABAD
ITA 1995/AHD/2015[2009-10]Status: Disposed16/11/2017AY 2009-10
CAT COSMETICS & HEALTHCARE PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3), AHMEDABAD
ITA 1874/AHD/2015[2011-12]Status: Disposed16/11/2017AY 2011-12
SHRI ALPESH DAHYABHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-6, AHMEDABAD
ITA 1776/AHD/2015[2011-12]Status: Disposed16/11/2017AY 2011-12
