← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SMT. RAJUL ATULKUMAR SHAH L/H. OF LATE SHRI ATULKUMAR MANSUKHLAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD
ITA 919/AHD/2014[2009-10]Status: Disposed16/11/2017AY 2009-10
SMT. RAJUL ATULKUMAR SHAH L/H. OF LATE SHRI ATULKUMAR MANSUKHLAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD
ITA 918/AHD/2014[2009-10]Status: Disposed16/11/2017AY 2009-10
M/S. GARRISON POLYSACKS P.LTD.,BARODA vs DY. COMMISSIONER OF INCOME TAX, BARODA
ITA 3096/AHD/2014[2007-08]Status: Disposed16/11/2017AY 2007-08
GUJARAT ALKALIES AND CHEMICALS LTD.,BARODA vs THE ADDL. CIT, TDS RANGE, BARODA
ITA 2847/AHD/2014[2009-10]Status: Disposed16/11/2017AY 2009-10
GUJARAT ALKALIES AND CHEMICALS LTD.,BARODA vs THE ADDL. CIT, TDS RANGE, BARODA
ITA 2846/AHD/2014[2008-09]Status: Disposed16/11/2017AY 2008-09
M/S. ANIL DYECHEM INDUSTRIES PVT. LTD.,AHMEDABAD vs THE ACIT., (OSD) RANGE-1, AHMEDABAD
ITA 2675/AHD/2014[2006-07]Status: Disposed16/11/2017AY 2006-07
SHRI BHAVESHBHAI SATABHAI PATEL,ANAND vs THE INCOME TAX OFFICER,WARD-2, ANAND
ITA 1617/AHD/2014[2010-11]Status: Disposed16/11/2017AY 2010-11
THE DCIT, CIRCLE-8, AHMEDABAD vs SHRI MAYUR MUKUNDBHAI DESAI, AHMEDABAD
ITA 2017/AHD/2013[2010-11]Status: Disposed16/11/2017AY 2010-11
GOPICHAND CHHABARIA,AHMEDABAD vs THE CIT,A'BAD-I,., AHMEDABAD
ITA 1285/AHD/2013[2008-09]Status: Disposed16/11/2017AY 2008-09
THE ACIT, CIRCLE-3(2), AHMEDABAD vs M/S. VISHNU PACKAGING, AHMEDABAD
ITA 1869/AHD/2016[2012-13]Status: Disposed15/11/2017AY 2012-13
THE DCIT, CIRCLE-2(1)(2), BARODA vs M/S. WELSPUN PROJECTS LTD.,(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.,), BARODA
ITA 97/AHD/2015[2004-05]Status: Disposed15/11/2017AY 2004-05
NISCHAY FAB PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-5, AHMEDABAD
ITA 463/AHD/2015[2011-12]Status: Disposed15/11/2017AY 2011-12
WELSPUN PROJECTS LTD.(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.),BARODA vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 264/AHD/2015[2004-05]Status: Disposed15/11/2017AY 2004-05
ARVIND MURJANI BRANDS PVT.LTD,AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX,CIRCLE-1, AHMEDABAD
ITA 1295/AHD/2015[2008-09]Status: Disposed15/11/2017AY 2008-09
M.V. OMNI PROJECTS (INDIA) LTD.,AHMEDABAD vs THE DY.CIT(OSD)-1, CIRCLE-4, AHMEDABAD
ITA 3174/AHD/2014[2010-11]Status: Disposed15/11/2017AY 2010-11
M/S. PRAKASH SOFTWARE SOLUTION PVT. LTD.,BARODA vs THE INCOME TAX OFFICER, WARD-4(1), BARODA
ITA 1390/AHD/2014[2010-11]Status: Disposed15/11/2017AY 2010-11
SHRI RAJESHKUMAR C. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(1), NOW WARD-1(3)(4), AHMEDABAD
ITA 564/AHD/2016[2009-10]Status: Disposed14/11/2017AY 2009-10
THE DCIT, CIRCLE-3(1), BARODA vs SHRI HARESHKUMAR A. KESHWANI, BARODA
ITA 1033/AHD/2016[2008-09]Status: Disposed14/11/2017AY 2008-09
SHRI BHARATBHAI KANTILAL SHETH,AHMEDABAD vs THE INCOME TAX OFFICER,WARD- 5(2)(2), OLD WARD-10(3), AHMEDABAD
ITA 880/AHD/2015[2009-10]Status: Disposed14/11/2017AY 2009-10
ALPESHBHAI RASIKLAL LAKHANI (HUF),AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX,CIRCLE-6, AHMEDABAD
ITA 2483/AHD/2015[2011-12]Status: Disposed14/11/2017AY 2011-12