← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE ITO, ( INTL. TAXN.), BARODA vs SHRI PARESH NATVARLAL SHAH, BARODA
ITA 2290/AHD/2015[2008-09]Status: Disposed14/11/2017AY 2008-09
THE ACIT, ANAND CIRCLE, ANAND vs THE GUJARAT CO.OP. MILK MARKETING FEDERATION LTD., ANAND
ITA 2254/AHD/2015[2005-06]Status: Disposed14/11/2017AY 2005-06
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S.ADANI AGRI FRESH LTD., AHMEDABAD
ITA 2106/AHD/2015[2010-11]Status: Disposed14/11/2017AY 2010-11
SHRI NARENDRA L. JAIN,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(5), NOW WARD- 2(2)(3), AHMEDABAD
ITA 2098/AHD/2015[2011-12]Status: Disposed14/11/2017AY 2011-12
THE DCITGNR CIRCLE, GANDHINAGAR vs GUJARAT RURAL INDUSTRIES MARKETING CORPORATION LTD., GANDHINAGAR
ITA 2162/AHD/2014[2011-12]Status: Disposed14/11/2017AY 2011-12
SHRI KANTILAL J. PANDYA,BARODA vs THE INCOME TAX OFFICER, WARD-5(3), BARODA
ITA 2119/AHD/2014[2007-08]Status: Disposed14/11/2017AY 2007-08
STERLING ABRASIVES LTD,AHMEDABAD vs THE DY.CIT.,CIRCLE-8, AHMEDABAD
ITA 334/AHD/2015[2011-12]Status: Disposed13/11/2017AY 2011-12
SHRI DILIP MANGALDAS SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, MEHSANA
ITA 2132/AHD/2015[2011-12]Status: Disposed13/11/2017AY 2011-12
SHRI DILIP MANGALDAS SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, MEHSANA
ITA 2131/AHD/2015[2008-09]Status: Disposed13/11/2017AY 2008-09
VADILAL INDUSTRIES LTD.,AHMEDABAD vs THE JT. CIT, RANGE-8, AHMEDABAD
ITA 1631/AHD/2015[2011-12]Status: Disposed13/11/2017AY 2011-12
THE DCIT, CIRCLE-8, AHMEDABAD vs STERLING ABRASIVES LTD, AHMEDABAD
ITA 705/AHD/2014[2010-11]Status: Disposed13/11/2017AY 2010-11
THE DCIT, CIRCLE-8, AHMEDABAD vs STERLING ABRASIVES LTD, AHMEDABAD
ITA 704/AHD/2014[2009-10]Status: Disposed13/11/2017AY 2009-10
SMT. DAXA NARESHBHAI SANTANI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-12(2), AHMEDABAD
ITA 404/AHD/2014[2009-10]Status: Disposed13/11/2017AY 2009-10
M/S. CVM JEWELS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3), AHMEDABAD
ITA 2438/AHD/2014[2009-10]Status: Disposed13/11/2017AY 2009-10
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. BHAGWATI BANQUETS & HOTELS LTD., AHMEDABAD
ITA 1299/AHD/2014[2007-08]Status: Disposed13/11/2017AY 2007-08
GUJARAT CHEMICAL PORT TERMINAL CO.LTD.,BARODA vs THE ACIT.,CIRCLE-1(1), BARODA
ITA 3077/AHD/2011[2004-05]Status: Disposed13/11/2017AY 2004-05
MANJUDEVI R. SOMANI,AHMEDABAD vs THE INCXOME TAX OFFICER, WARD-11(4), NOW WARD-5(3)(4), AHMEDABAD
ITA 386/AHD/2016[2010-11]Status: Disposed10/11/2017AY 2010-11
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION,GANDHINAGAR vs THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, AHMEDABAD
ITA 2700/AHD/2016[2012-13]Status: Disposed10/11/2017AY 2012-13
SHRI DHARMENDRA J. PANDYA,KHEDA vs THE INCOME TAX OFFICER, WARD-7(3), AHMEDABAD
ITA 85/AHD/2015[2007-08]Status: Disposed10/11/2017AY 2007-08
SHRI VASANT PARSHOTTAMBHAI PATEL,UNJHA vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 266/AHD/2015[2008-09]Status: Disposed10/11/2017AY 2008-09