← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHASHIBEN RAJENDRA JAIN L/H. OF LATE RAJENDRA SUGANCHAND JAIN,AHMEDABAD vs THE ACIT, CIRCLE-2, AHMEDABAD
ITA 263/AHD/2015[2007-08]Status: Disposed10/11/2017AY 2007-08
SUNFLOWER PHARMACY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(2), AHMEDABAD
ITA 2546/AHD/2015[2011-12]Status: Disposed10/11/2017AY 2011-12
THE ACIT, CIRCLE-5, AHMEDABAD vs M/S. RJP INFRASTRUCTURE PVT. LTD., AHMEDABAD
ITA 1802/AHD/2015[2010-11]Status: Disposed10/11/2017AY 2010-11
SHRI VEDPRAKASH DEVIKINANDAN CHIRIPAL,AHMEDABAD vs THE ACIT, CIRCLE-11, AHMEDABAD
ITA 1784/AHD/2015[2008-09]Status: Disposed10/11/2017AY 2008-09
SHRI KIRITKUMAR HIMATLAL DHOLAKIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-14(1), AHMEDABAD
ITA 1491/AHD/2015[2011-12]Status: Disposed10/11/2017AY 2011-12
THE ACIT, CIRCLE-1(1)(2), BARODA vs M/S. STYROLUTION ABS (I) LTD., (FORMERLY INEOS ABS (I) LTD.,), BARODA
ITA 568/AHD/2015[2010-11]Status: Disposed9/11/2017AY 2010-11
SHRI RAMESH BABULAL VASETA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6, NOW WARD- 3(2)(9), AHMEDABAD
ITA 2522/AHD/2015[2006-07]Status: Disposed9/11/2017AY 2006-07
DY.COMMISSIONER OF INCOME TAX,(EXEMPTIONS), AHMEDABAD vs ANIMAL BREEDING RESEARCH ORGANIZATION, (INDIA), ANAND
ITA 2496/AHD/2015[2011-12]Status: Disposed9/11/2017AY 2011-12
LANCER MEDICAL TECHNOLOGY PVT. LTD.,GANDHINAGAR vs THE ACIT, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 1178/AHD/2015[2010-11]Status: Disposed9/11/2017AY 2010-11
SMT. SHANTABEN J. PATEL,ANAND vs THE INCOME TAX OFFICER, WARD-1, ANAND
ITA 3287/AHD/2014[2005-06]Status: Disposed9/11/2017AY 2005-06
SHRI SHWETAL J. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD
ITA 2583/AHD/2014[2010-11]Status: Disposed9/11/2017AY 2010-11
SULEMANI CO.OP. BANK LTD.,BARODA vs THE DY.CIT, CIRCLE-5, BARODA
ITA 2264/AHD/2014[2010-11]Status: Disposed9/11/2017AY 2010-11
THE KALOL URBAN CO.OP. BANK LTD.,KALOL vs THE INCOME TAX OFFICER, WARD-2, GODHRA
ITA 1496/AHD/2014[2004-05]Status: Disposed9/11/2017AY 2004-05
AARYAVART INFRASTRUCTURE PVT. LTD.,AHMEDABAD vs THE DY. CIT., CPC TDS, GAZIABAD
ITA 2374/AHD/2016[2014-15(Q-3)]Status: Disposed3/11/2017
AARYAVART INFRASTRUCTURE PVT. LTD.,AHMEDABAD vs THE DY. CIT., CPC TDS, GAZIABAD
ITA 2373/AHD/2016[2014-15(Q-2)]Status: Disposed3/11/2017
AARYAVART INFRASTRUCTURE PVT. LTD.,AHMEDABAD vs THE DY. CIT., CPC TDS, GAZIABAD
ITA 2372/AHD/2016[2014-15(Q-1)]Status: Disposed3/11/2017
THE ACIT, CENTRAL CIRCLE-1(1), AHMEDABAD vs M/S. DEEP COTTON INDUSTRIES, PATAN
ITA 948/AHD/2012[2008-09]Status: Disposed2/11/2017AY 2008-09
SHRI NITESH G.THAKKAR,PATAN vs THE ACIT.,CENT.CIRCLE-1(1), AHMEDABAD
ITA 1460/AHD/2012[2008-09]Status: Disposed2/11/2017AY 2008-09
THE ITO, (INTL. TAXN.)-I, AHMEDABAD vs SUBHRA ANANT RAJE, AHMEDABAD
ITA 2091/AHD/2015[2011-12]Status: Disposed1/11/2017AY 2011-12
M/S. M.B.SONS,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2, ANAND
ITA 2929/AHD/2013[2009-10]Status: Disposed1/11/2017AY 2009-10