← All Benches
ITAT Ahmedabad Bench
14,604 judgments
HANSABEN BHAULABHAI PRAJAPATI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2)(2), AHMEDABAD
ITA 2412/AHD/2016[2012-13]Status: Disposed31/10/2017AY 2012-13
SHRI SATISHCHANDRA HARISHANKAR JOSHI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2)(5), AHMEDABAD
ITA 2410/AHD/2016[2013-14]Status: Disposed31/10/2017AY 2013-14
M/S. MULCHANDBHAI & SONS,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2)(4), AHMEDABAD
ITA 2371/AHD/2016[2012-13]Status: Disposed31/10/2017AY 2012-13
SHRI BHARATKUMAR KANTILAL JOSHI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(1)(3), AHMEDABAD
ITA 2370/AHD/2016[2012-13]Status: Disposed31/10/2017AY 2012-13
SHRI BIREN DILIPBHAI GANDHI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(4), AHMEDABAD
ITA 202/AHD/2015[2010-11]Status: Disposed31/10/2017AY 2010-11
SHRI SANJIV C. SHAH,AHMEDABAD vs THE DY.CIT, CIRCLE-5(1), AHMEDABAD
ITA 166/AHD/2015[2010-11]Status: Disposed31/10/2017AY 2010-11
SHRI VIPULKUMAR VASANTRAY SHAH,BOTAD vs THE INCOME TAX OFFICER,WARD-1(3), BHAVNAGAR
ITA 3386/AHD/2014[2008-09]Status: Disposed31/10/2017AY 2008-09
SHRI VIPULKUMAR VASANTRAY SHAH,BOTAD vs THE INCOME TAX OFFICER,WARD-1(3), BHAVNAGAR
ITA 3385/AHD/2014[2007-08]Status: Disposed31/10/2017AY 2007-08
M/S. SUSHIL TRADERS,AHMEDABAD vs THE INCOME TAX OFFICER.WARD-3(4), AHMEDABAD
ITA 2915/AHD/2014[2007-08]Status: Disposed31/10/2017AY 2007-08
THE DCIT, (OSD)-1, CIRCLE-4, AHMEDABAD vs MEGHA FUTURES PVT. LTD., AHMEDABAD
ITA 2848/AHD/2014[2010-11]Status: Disposed31/10/2017AY 2010-11
KALIKA BUILDCON PVT.LTD.,AHMEDABAD vs THE DY.CIT, (OSD)- I, CIRCLE-4, AHMEDABAD
ITA 2335/AHD/2014[2011-12]Status: Disposed31/10/2017AY 2011-12
SHREE SAGAR STEVEDORES,BHAVNAGAR vs THE JT. CIT, RANGE-1, BHAVNAGAR
ITA 2333/AHD/2014[2010-11]Status: Disposed31/10/2017AY 2010-11
SHRI RASIKBHAI C. PATEL,ANAND vs THE INCOME TAX OFFICER,WARD-1, ANAND
ITA 2029/AHD/2014[2003-04]Status: Disposed31/10/2017AY 2003-04
THE ITO, WARD 14(2), AHMEDABAD vs SHRI ANILKUMAR KANAIYALAL PATEL, AHMEDABAD
ITA 2022/AHD/2013[2009-10]Status: Disposed31/10/2017AY 2009-10
THE ACIT, CIRCLE -5, AHMEDABAD vs PARLE INTERNATIONAL PVT. LTD., AHMEDABAD
ITA 1603/AHD/2013[1988-89]Status: Disposed31/10/2017AY 1988-89
SHRI PRAVINSINH UDAYSINH VAGHELA,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(2), VADODARA
ITA 2123/AHD/2016[2010-11]Status: Disposed30/10/2017AY 2010-11
M/S. DYNEMIC PRODUCTS LTD.,AHMEDABAD vs THE ADDL. CIT, RANGE-1, AHMEDABAD
ITA 455/AHD/2015[2011-12]Status: Disposed30/10/2017AY 2011-12
BANCO PRODUCTS (INDIA) LTD.,BARODA vs THE DY.CIT., CIRCLE-1(1), BARODA
ITA 275/AHD/2015[2010-11]Status: Disposed30/10/2017AY 2010-11
B.PATEL INFRASTRUCTURRE PVT.LTD.,AHMEDABAD vs THE JT.CIT.,MEHSANA RANGE, MEHSANA
ITA 2369/AHD/2015[2011-12]Status: Disposed30/10/2017AY 2011-12
SHRI DHARMENDRA J. PANDYA,KHEDA vs THE INCOME TAX OFFICER, WARD-7(3), AHMEDABAD
ITA 114/AHD/2015[2008-09]Status: Disposed30/10/2017AY 2008-09
