← All Benches
ITAT Ahmedabad Bench
14,601 judgments
SHREE AMI ESTATE DEVELOPERS,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD
ITA 1193/AHD/2017[2012-13]Status: Disposed27/10/2017AY 2012-13
SHRI LAXMANBHAI JIVRAJBHAI PATEL,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(3), AHMEDABAD
ITA 2720/AHD/2016[2013-14]Status: Disposed27/10/2017AY 2013-14
THE DCIT, CIRCLE-1(1)(1), BARODA vs M/S. AJWA FUN WORLD & RESORT LIMITED, BARODA
ITA 563/AHD/2015[2008-09]Status: Disposed27/10/2017AY 2008-09
KARAN SYNTHETICS (INDIA) PVT. LTD.,AHMEDABAD vs THE DY.CIT, (OSD), CIRCLE-4, AHMEDABAD
ITA 440/AHD/2015[2011-12]Status: Disposed27/10/2017AY 2011-12
GAYATRI B SHAH,BARODA vs INCOME TAX OFFICER, WARD-1(2)(1), BARODA
ITA 3273/AHD/2015[2008-09]Status: Disposed27/10/2017AY 2008-09
MALLO GEMS & JEWELLERY LTD., (PRESENTLY KNOWN AS LYPSA GEMS & JEWELLERY LIMITED),AHMEDABAD vs THE CIT-II, AHMEDABAD
ITA 316/AHD/2015[2010-11]Status: Disposed27/10/2017AY 2010-11
AMRATBHAI R RATHOD,AHMEDABAD vs INCOME TAX OFFICER, WARD-6(3), AHMEDABAD
ITA 2508/AHD/2015[2008-09]Status: Disposed27/10/2017AY 2008-09
THE ITO, (EXEMPTIONS), BHAVNAGAR vs PNR SOCIETY FOR RELIEF & REHABILITATION OF THE DISABLED TRUST, BHAVNAGAR
ITA 2370/AHD/2015[2008-09]Status: Disposed27/10/2017AY 2008-09
SAHITYA MUDRANALAYA PVT.LTD.,AHMEDABAD vs THE DY.CIT,CIRCLE-8, AHMEDABAD
ITA 2164/AHD/2015[2011-12]Status: Disposed27/10/2017AY 2011-12
M/S. MISTRY & VADIA INFRASTRUCTURE,BARODA vs THE INCOME TAX OFFICER, WARD-2(3), BARODA
ITA 2122/AHD/2015[2010-11]Status: Disposed27/10/2017AY 2010-11
THE ITO, WARD-9(1), AHMEDABAD vs M/S. SUJAL DEVELOPERS, AHMEDABAD
ITA 2546/AHD/2014[2007-08]Status: Disposed27/10/2017AY 2007-08
THE DCIT, PATAN CIRCLE, PATAN vs RANJIT PROJECTS PVT. LTD., UNJHA
ITA 2305/AHD/2014[2011-12]Status: Disposed27/10/2017AY 2011-12
THE DCIT, PATAN CIRCLE, PATAN vs RANJIT PROJECTS PVT. LTD., UNJHA
ITA 2304/AHD/2014[2010-11]Status: Disposed27/10/2017AY 2010-11
THE ITO, WARD-8(4), AHMEDABAD vs ZYDUS INFRASTRUCTURE PVT.LTD., AHMEDABAD
ITA 2236/AHD/2014[2010-11]Status: Disposed27/10/2017AY 2010-11
SMT. DAKSHA P.SHAH,BARODA vs THE INCOME TAX OFFICER,WARD-3(1), BARODA
ITA 2197/AHD/2014[2004-05]Status: Disposed27/10/2017AY 2004-05
SHRI PUNIT DINESH BHATT,BARODA vs THE DY.CIT, CIRCLE-7, BARODA
ITA 2142/AHD/2014[2009-10]Status: Disposed27/10/2017AY 2009-10
SHRI PUNIT DINESH BHATT,BARODA vs THE DY.CIT, CIRCLE-7, BARODA
ITA 2141/AHD/2014[2007-08]Status: Disposed27/10/2017AY 2007-08
THE ACIT, PANCHMAHAL CIRCLE, GODHRA vs M/S. PANCHMAHAL STEEL LTD., BARODA
ITA 2008/AHD/2014[2010-11]Status: Disposed27/10/2017AY 2010-11
THE ACIT, CIRCLE-2, BHAVNAGAR vs SHRI YOGENDRA RATILAL SHETH, BHAVNAGAR
ITA 1791/AHD/2014[2008-09]Status: Disposed27/10/2017AY 2008-09
M/S. BARODA CONDUCTORS PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 171/AHD/2014[2007-08]Status: Disposed27/10/2017AY 2007-08