← All Benches
ITAT Ahmedabad Bench
14,574 judgments
NIMA SPECIFIC FAMILY TRUST,AHMEDABAD vs THE ACIT, CIRCLE-10, AHMEDABAD
ITA 1105/AHD/2014[2002-03]Status: Disposed17/10/2017AY 2002-03
VIDHYA PRACHAR MANDAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2 (EXEMPTION), AHMEDABAD
ITA 447/AHD/2017[2013-14]Status: Disposed16/10/2017AY 2013-14
THE DCIT, CIRCLE-3(1)(2), AHMEDABAD vs M/S. ORACLE GRANITO LTD., AHMEDABAD
ITA 441/AHD/2015[2010-11]Status: Disposed16/10/2017AY 2010-11
THE DCIT, CIRCLE-2(1)(2), BARODA vs M/S. MAHENDRA PATEL BUILDERS PVT. LTD., BARODA
ITA 190/AHD/2015[2008-09]Status: Disposed16/10/2017AY 2008-09
THE ACIT,(OSD) RANGE-1, AHMEDABAD vs M/S. CASIL HEALTH PRODUCTS LTD., AHMEDABAD
ITA 1707/AHD/2015[2004-05]Status: Disposed16/10/2017AY 2004-05
THE DCIT, CIRCLE-7, AHMEDABAD vs SHRI DILIP RAMANLAL PARIKH, AHMEDABAD
ITA 914/AHD/2014[2009-10]Status: Disposed16/10/2017AY 2009-10
THE VALLABH VIDYANAGAR COMM. CO.OP. BANK LTD.,ANAND vs THE ACIT, ANAND CIRCLE, ANAND
ITA 2777/AHD/2014[2011-12]Status: Disposed16/10/2017AY 2011-12
SMT. NIHARIKA MAHESHKUMAR TRIVEDI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(4), AHMEDABAD
ITA 2164/AHD/2014[2010-11]Status: Disposed16/10/2017AY 2010-11
TORRENT PHARMACEUTICALS LTD.,AHMEDABAD vs THE ACIT, (OSD),CIRCLE-8, AHMEDABAD
ITA 3052/AHD/2013[1995-96]Status: Disposed16/10/2017AY 1995-96
SHRI HIRAR LAVJINI WADI TRUST,BHAVNAGAR vs THE C.I.T. (EXEMPTION), AHMEDABAD
ITA 1137/AHD/2017[-]Status: Disposed13/10/2017
M/S. PURNIMA ADVERTISING AGENCY PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(1)(4), AHMEDABAD
ITA 3567/AHD/2016[2013-14]Status: Disposed13/10/2017AY 2013-14
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2513/AHD/2016[2015-16(Q-2)]Status: Disposed13/10/2017
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2512/AHD/2016[2015-16(Q-3)]Status: Disposed13/10/2017
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2511/AHD/2016[2015-16(Q-1)]Status: Disposed13/10/2017
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2510/AHD/2016[2015-16(Q-4)]Status: Disposed13/10/2017
M/S. BARODA AGRO CHEMICALS LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2509/AHD/2016[2015-16(Q-4)]Status: Disposed13/10/2017
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2508/AHD/2016[2015-16(Q-2)]Status: Disposed13/10/2017
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2507/AHD/2016[2015-16(Q-4)]Status: Disposed13/10/2017
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2506/AHD/2016[2015-16(Q-3)]Status: Disposed13/10/2017
M/S. RAVI PLANT BIOTECHNOLOGIES LTD.,HALOL vs THE ASSTT. COMMISSIONER OF INCOME TAX, CPC-TDS, GAZIABAD
ITA 2505/AHD/2016[2015-16(Q-1)]Status: Disposed13/10/2017
