← All Benches
ITAT Ahmedabad Bench
14,573 judgments
ROHIT NANDLAL TRUST,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(4), AHMEDABAD
ITA 607/AHD/2015[2011-12]Status: Disposed13/10/2017AY 2011-12
AXIS BANK LTD.,AHMEDABAD vs THE ADDL.CIT, RANGE-I, AHMEDABAD
ITA 2196/AHD/2014[2009-10]Status: Disposed13/10/2017AY 2009-10
STEELCO GUJARAT LTD.,BHARUCH vs THE DY.CIT.,CIRCLE-4, BARODA
ITA 2487/AHD/2013[2003-04]Status: Disposed13/10/2017AY 2003-04
TRIO ELEVATORS COMPANY (INDIA) LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-4(1)(2), AHMEDABAD
ITA 952/AHD/2015[2010-11]Status: Disposed12/10/2017AY 2010-11
THE DCIT, CIRCLE-2(1)(2), AHMEDABAD vs M/S. KARNAVATI CLUB LTD., AHMEDABAD
ITA 2381/AHD/2015[2012-13]Status: Disposed12/10/2017AY 2012-13
MR.GOVINDBHAI R.CHAUDHARY,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 2360/AHD/2015[2009-10]Status: Disposed12/10/2017AY 2009-10
THE ITO, S.K.WARD-1, HIMATNAGAR vs MARK MICRON PVT. LTD.,
ITA 1719/AHD/2015[2011-12]Status: Disposed12/10/2017AY 2011-12
GUJARAT CO.OP.MILK MARKETING FEDERATION LTD.,ANAND vs THE JT.CIT.,ANAND CIRCLE, ANAND
ITA 674/AHD/2014[2010-11]Status: Disposed12/10/2017AY 2010-11
THE DY.DIT, (EXEMP.), AHMEDABAD vs MUDRA FOUNDATION FOR COMMUNICATIONS, RESEARCH & EDUCATION, AHMEDABAD
ITA 2872/AHD/2014[2010-11]Status: Disposed12/10/2017AY 2010-11
SHREE MARUTI POLE INDUSTRIES,BARODA vs THE INCOME TAX OFFICER,WARD-3(2), BARODA
ITA 1595/AHD/2014[2006-07]Status: Disposed12/10/2017AY 2006-07
SHRI MANSINGH AMRATLAL NAYAK,AHMEDABAD vs THE CIT-III, AHMEDABAD
ITA 1212/AHD/2014[2009-10]Status: Disposed12/10/2017AY 2009-10
XPLORA DESIGN SKOOL,AHMEDABAD vs INCOME TAX OFFICER, WARD-10(4), AHMEDABAD
ITA 671/AHD/2016[2011-12]Status: Disposed11/10/2017AY 2011-12
SILVERLINE POWER INFRASTRUCTURE PVT. LTD.,VADODARA vs THE ACIT, CIRCLE-2(1)(1), VADODARA
ITA 475/AHD/2016[2012-13]Status: Disposed11/10/2017AY 2012-13
M/S. C. CANTT & CO.,MUMBAI vs THE DY.CIT, CIRCLE-1(2), BARODA
ITA 312/AHD/2016[2009-10]Status: Disposed11/10/2017AY 2009-10
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S. ABM STEELS PVT.LTD., AHMEDABAD
ITA 2530/AHD/2015[2002-03]Status: Disposed11/10/2017AY 2002-03
SHREE HALAR DESHODHHARAK P.PU,BHAVNAGAR vs INCOME TAX OFFICER,(EXEMPTON), BHAVNAGAR
ITA 2494/AHD/2015[2008-09]Status: Disposed11/10/2017AY 2008-09
SHRI VIJAL VIRENDRA SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2), AHMEDABAD
ITA 1783/AHD/2015[2010-11]Status: Disposed11/10/2017AY 2010-11
MRS. UNNATIBEN JAYESHKUMAR NAIK,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-14(1), AHMEDABAD
ITA 1560/AHD/2015[2008-09]Status: Disposed11/10/2017AY 2008-09
M/S. ABHISHEK ENGINEERS PVT.LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1, AHMEDABAD
ITA 1504/AHD/2015[2007-08]Status: Disposed11/10/2017AY 2007-08
M/S. K. CHIMANLAL & CO., (R.F.),AHMEDABAD vs THE JT.CIT, RANGE-2, AHMEDABAD
ITA 1281/AHD/2015[2011-12]Status: Disposed11/10/2017AY 2011-12
