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ITAT Ahmedabad Bench

14,573 judgments

ASIAN PETROPRODUCTS & EXPORTS LTD.,BARODA vs THE DY.CIT., CIRCLE-1(1), BARODA

ITA 2341/AHD/2014[2010-11]Status: Disposed11/10/2017AY 2010-11

THE DCIT, CIRCLE-4, AHMEDABAD vs GUJARAT GAS FINANCIAL SERVICES LTD., AHMEDABAD

ITA 2114/AHD/2014[2010-11]Status: Disposed11/10/2017AY 2010-11

THE DCIT, CIRCLE-9, AHMEDABAD vs SHRI DEVANG H. GADHVI, AHMEDABAD

ITA 1716/AHD/2014[2007-08]Status: Disposed11/10/2017AY 2007-08

THE DCIT, CIRCLE-10, AHMEDABAD vs SHRI DEVRAJ R.AGARWAL, AHMEDABAD

ITA 954/AHD/2013[2001-02]Status: Disposed11/10/2017AY 2001-02

SHRI AMIT ASHOKRAJ KAPOOR,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), AHMEDABAD

ITA 2401/AHD/2016[2012-13]Status: Disposed10/10/2017AY 2012-13

SHRI JITENDRA AMBALAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, MEHSANA

ITA 649/AHD/2015[2012-13]Status: Disposed10/10/2017AY 2012-13

PRADIP SHANTILAL SHAH,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX, AHMEDABAD

ITA 241/AHD/2015[1993-94]Status: Disposed10/10/2017AY 1993-94

THE ITO, WARD-2(1)(1), AHMEDABAD vs GUJARAT CRAFT INDUSTRIES PVT. LTD., AHMEDABAD

ITA 2348/AHD/2015[2012-13]Status: Disposed10/10/2017AY 2012-13

THE DCIT, CIRCLE- 5(3), AHMEDABAD vs SHRI PRAVIN SHRIPAL JAIN, AHMEDABAD

ITA 162/AHD/2015[2011-12]Status: Disposed10/10/2017AY 2011-12

THE ACIT,(OSD), CIRCLE-9, AHMEDABAD vs SHRI PARESHKUMAR RAMANLAL JANI, AHMEDABAD

ITA 3022/AHD/2014[2010-11]Status: Disposed10/10/2017AY 2010-11

SHRI ANILKUMAR ISHWARBHAI BHOI,BARODA vs THE INCOME TAX OFFICER, WARD-1, GODHRA

ITA 1833/AHD/2014[2010-11]Status: Disposed10/10/2017AY 2010-11

SMT. SEEMA AJAY RANKA,BARODA vs THE ADDL. CIT., RANGE-2, BARODA

ITA 3019/AHD/2013[2009-10]Status: Disposed10/10/2017AY 2009-10

SHRI HIRENBHAI REVABHAI PATEL,HUF,VISNAGAR vs THE INCOME TAX OFFICER,PATAN WARD-3, MEHSANA

ITA 70/AHD/2016[2008-09]Status: Disposed9/10/2017AY 2008-09

SHRI LALJIBHAI GANDALAL PATEL,NADIAD vs THE INCOME TAX OFFICER, WARD-4, NADIAD

ITA 366/AHD/2016[2011-12]Status: Disposed9/10/2017AY 2011-12

RAJENDRA JAYANTILAL GANDHI,BHAVNAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD

ITA 1758/AHD/2016[2012-13]Status: Disposed9/10/2017AY 2012-13

RAJENDRA JAYANTILAL GANDHI,BHAVNAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD

ITA 1757/AHD/2016[2011-12]Status: Disposed9/10/2017AY 2011-12

RAJENDRA JAYANTILAL GANDHI,BHAVNAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD

ITA 1756/AHD/2016[2010-11]Status: Disposed9/10/2017AY 2010-11

RAJENDRA JAYANTILAL GANDHI,BHAVNAGAR vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), AHMEDABAD

ITA 1755/AHD/2016[2009-10]Status: Disposed9/10/2017AY 2009-10

THE ITO, WARD-6(2), AHMEDABAD vs SMT. MRUDULABEN HARSHADBHAI PATEL, AHMEDABAD

ITA 3532/AHD/2015[2007-08]Status: Disposed9/10/2017AY 2007-08

M/S. AMAR INDUSTRIES,UNJHA vs THE INCOME TAX OFFICER,WARD-2, PATAN

ITA 2609/AHD/2015[2009-10]Status: Disposed9/10/2017AY 2009-10