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Adani Retail Ltd, Ahmedabad vs ACIT | ITAT Ahmedabad 2017 | BharatTax

Home/ADANI RETAIL LTD,AHMEDABAD vs. THE ACIT., CIRCLE-1,, AHMEDABAD

ADANI RETAIL LTD,AHMEDABAD vs. THE ACIT., CIRCLE-1,, AHMEDABAD

ITA 2177/AHD/2011Status: DisposedITAT Ahmedabad13 December 2017AY 2008-09

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