← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE DCIT, CIRCLE-3, BARODA vs BASE METAL CHEMICALS, BARODA
ITA 2673/AHD/2014[2011-12]Status: Disposed18/12/2017AY 2011-12
SHRI SANDEEP NAVINCHANDRA PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(4), AHMEDABAD
ITA 2504/AHD/2014[2008-09]Status: Disposed18/12/2017AY 2008-09
TORRENT CABLES LTD.,AHMEDABAD vs THE ACIT.,CIRCLE-8, AHMEDABAD
ITA 2383/AHD/2011[2007-08]Status: Disposed18/12/2017AY 2007-08
SONA MAHESH SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(3), AHMEDABAD
ITA 2227/AHD/2016[2012-13]Status: Disposed15/12/2017AY 2012-13
ADANI PETRONET (DAHEJ) PORT PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1), AHMEDABAD
ITA 1895/AHD/2015[2010-11]Status: Disposed15/12/2017AY 2010-11
SHRI RAMSINGH C. CHAUDHARY,BARODA vs THE INCOME TAX OFFICER, WARD-5(3), BARODA
ITA 185/AHD/2015[2009-10]Status: Disposed15/12/2017AY 2009-10
DHARMENDRA VISHNUBHAI PATEL,AHMEDABAD vs ITO, WARD-1, GANDHINAGAR
ITA 2246/AHD/2017[2011-12]Status: Disposed13/12/2017AY 2011-12
M/S. RAINBOW PAPERS LIMITED,AHMEDABAD vs THE ADDL.CIT, RANGE-5, AHMEDABAD
ITA 933/AHD/2015[2011-12]Status: Disposed13/12/2017AY 2011-12
MRS.SEJAL J PANCHAL,AHMEDABAD vs ITO,WARD-10(4), AHMEDABAD
ITA 776/AHD/2015[2006-07]Status: Disposed13/12/2017AY 2006-07
SHRI ANIRUDDHSINH VALKUBHA KATHI,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(2), BHAVNAGAR
ITA 35/AHD/2015[2010-11]Status: Disposed13/12/2017AY 2010-11
THE ADDL. CIT., RANGE-5, AHMEDABAD vs M/S. PMC PROJECT (INDA) PVT.LTD., AHMEDABAD
ITA 3151/AHD/2015[2011-12]Status: Disposed13/12/2017AY 2011-12
VIPUL FORMS & GRAPHICS PVT.LTD.,AHMEDABAD vs DY.COMMISSIONER OF INCOME TAX,CPC,TDS, GAZIABAD
ITA 3091/AHD/2015[2014-15 (Q-4)]Status: Disposed13/12/2017
M/S. BANCO PRODUCTS (INDIA) LTD.,VADODARA vs THE DY.CIT., CIRCLE-1(1)(1), VADODARA
ITA 2820/AHD/2015[2011-12]Status: Disposed13/12/2017AY 2011-12
M/S. ARTEX APPARELS,AHMEDABAD vs THE DY.CIT, CIRCLE-2, AHMEDABAD
ITA 2665/AHD/2015[2010-11]Status: Disposed13/12/2017AY 2010-11
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs SHREE SAURASHTRA PATEL KELAVANI MANDAL, AHMEDABAD
ITA 2660/AHD/2015[2012-13]Status: Disposed13/12/2017AY 2012-13
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs SHREE UTTHAN SEWA TRUST, AHMEDABAD
ITA 2659/AHD/2015[2012-13]Status: Disposed13/12/2017AY 2012-13
SYNBIOTICS LIMITED,BARODA vs THE INCOME TAX OFFICER, WARD-4(1), BARODA
ITA 2638/AHD/2015[1992-93]Status: Disposed13/12/2017AY 1992-93
GUJARAT STATE FERTILIZERS & CHEMICALS LTD.,VADODARA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 2572/AHD/2015[2009-10]Status: Disposed13/12/2017AY 2009-10
DY.COMMISSIONER OF INCOME TAX,(EXEMPTIONS) CIRCLE-2, AHMEDABAD vs INSTITUTE OF RURAL MANAGEMENT, ANAND
ITA 2495/AHD/2015[2011-12]Status: Disposed13/12/2017AY 2011-12
THE ITO, WARD-2(2)(1), AHMEDABAD vs M/S. APEX DYES & INTERMEDIATES, AHMEDABAD
ITA 143/AHD/2015[2008-09]Status: Disposed13/12/2017AY 2008-09