What did the Tribunal hold?

The Income Tax Appellate Tribunal considered the assessee's request for withdrawal. The revenue had no objection to the withdrawal.

The assessee filed an appeal against the order of the Commissioner of Income Tax(Appeals). During the hearing, the assessee's counsel requested to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw their appeal before the tribunal.

Adani Petronet (Dahej) Port Pvt… vs ITO | ITAT Ahmedabad 2017

Income Tax Appellate Tribunal, “ SMC ” BENCH, AHMEDABAD loZJh egkohj izlkn] U;kf;d lnL; ,oa vejthr flag] ys[kk lnL; ds le{kA loZJh egkohj izlkn] U;kf;d lnL; ,oa vejthr flag]

Before: SHRI MAHAVIR PRASAD & SHRI AMARJIT SINGH

For Respondent: Shri Prasoon Kabra, Sr. D.R

Pronounced: 15/12/2017

आदेश / O R D E R

PER MAHAVIR PRASAD, JUDICIAL MEMBER : This is an appeal by the assessee against the order of the Commissioner of Income Tax(Appeals)-1, Ahmedabad, dated 20/03/2015 for the Assessment Year (AY) 2010-11.

During the course of hearing, ld. Counsel for the assessee Shri Vartik R. Choksi (Authorised Person) vide application dated 04/12/2017 requested for withdrawal of the appeal filed by the assessee. The ld. DR for the revenue has no objection.

ITA No.1895/Ahd/2015 Adani Petronet (Dahej) Port Pvt. Ltd. vs. ITO Asst.Year – 2010-11 - 2 -

In the light of the above submission made by the ld. Counsel for the assessee the appeal of the assessee is hereby dismissed as withdrawn.

In the result, appeal filed by the assessee is dismissed as withdrawn.

This Order pronounced in Open Court on 15/12/2017

Sd/- Sd/- vejthr flag vejthr flag vejthr flag महावीर �साद vejthr flag (लेखा सद�य) (�या�यक सद�य) ( MAHAVIR PRASAD ) ( AMARJIT SINGH ) ACCOUNTANT MEMBER JUDICIAL MEMBER Ahmedabad; Dated 15/12/2017 Priti Yadav, Sr. PS आदेश क� ��त�ल�प अ�े�षत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent. 3. संबं�धत आयकर आयु�त / Concerned CIT 4. आयकर आयु�त(अपील) / The CIT(A)-2, Ahmedabad. �वभागीय ��त�न�ध, आयकर अपील�य अ�धकरण, अहमदाबाद / DR, ITAT, Ahmedabad 5. 6. गाड� फाईल / Guard file. आदेशानुसार/ BY ORDER, स�या�पत ��त //True Copy// उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर अपील�य अ�धकरण, अहमदाबाद / ITAT, Ahmedabad

ADANI PETRONET (DAHEJ) PORT PVT. LTD.,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-1(1), AHMEDABAD

What did the Tribunal hold?

What were the facts?

What were the issues?

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