← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE ITO, WARD-5(3)(1), AHMEDABAD vs SHRI KSHITIN PRAVINBHAI SHETH, AHMEDABAD
ITA 1001/AHD/2016[2007-08]Status: Disposed18/12/2017AY 2007-08
ALPABEN RAJESHBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-13(4), AHMEDABAD
ITA 416/AHD/2015[2010-11]Status: Disposed18/12/2017AY 2010-11
THE DCIT, CIRCLE-2(1)(2), AHMEDABAD vs M/S.KOMAL AMIN EXPORTS PVT.LTD., AHMEDABAD
ITA 3417/AHD/2015[2012-13]Status: Disposed18/12/2017AY 2012-13
TIRUPATI SARJAN LTD.,AHMEDABAD vs THE ACIT, MEHSANA CIRCLE, MEHSANA
ITA 3036/AHD/2015[2012-13]Status: Disposed18/12/2017AY 2012-13
THE DY. DIRECTOR OF INCOME TAX (EXEMPTION), AHMEDABAD vs RAMANBHAI FOUNDATION, AHMEDABAD
ITA 3035/AHD/2015[2011-12]Status: Disposed18/12/2017AY 2011-12
THE ITO, (EXEMPTIONS), WARD-2, AHMEDABAD vs RAMANBHAI FOUNDATION, AHMEDABAD
ITA 2964/AHD/2015[2012-13]Status: Disposed18/12/2017AY 2012-13
THE DCIT, CIRCLE-1(1)(2), AHMEDABAD vs M/S. CERA SANITARYWARE LTD., AHMEDABAD
ITA 2813/AHD/2015[2009-10]Status: Disposed18/12/2017AY 2009-10
THE DCIT, CIRCLE-1(2), VADODARA vs M/S. STYROLUTION ABS (I) LTD., (FORMERLY KNOWN AS INEOS ABS (I) LTD.,), VADODARA
ITA 2737/AHD/2015[2007-08]Status: Disposed18/12/2017AY 2007-08
M/S. ALPHATECH SOFTWARE PVT. LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-1(1), BARODA
ITA 2735/AHD/2015[2008-09]Status: Disposed18/12/2017AY 2008-09
M/S. ALPHATECH SOFTWARE PVT. LTD.,VADODARA vs THE CIT-I, BARODA
ITA 2734/AHD/2015[2008-09]Status: Disposed18/12/2017AY 2008-09
THE DCIT, CIRCLE-4, AHMEDABAD vs GUJARAT GAS FINANCIAL SERVICES LTD., AHMEDABAD
ITA 2623/AHD/2015[2012-13]Status: Disposed18/12/2017AY 2012-13
THE SARDAR GUNJ MERCANTILE CO.OP.BANK LTD.,PATAN vs THE DY.CIT, PATAN CIRCLE, PATAN
ITA 2589/AHD/2015[2012-13]Status: Disposed18/12/2017AY 2012-13
THE ITO, WARD-3(4), AHMEDABAD vs M/S. AMRUT RICE & PULSE MILL, AHMEDABAD
ITA 1938/AHD/2015[2007-08]Status: Disposed18/12/2017AY 2007-08
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. AMOL DICALITE LTD., AHMEDABAD
ITA 1324/AHD/2015[2008-09]Status: Disposed18/12/2017AY 2008-09
THE ITO, WARD-2(1), AHMEDABAD vs SHRI ANIL KANAYALAL TEKANI, AHMEDABAD
ITA 35/AHD/2014[2010-11]Status: Disposed18/12/2017AY 2010-11
S.D.PATEL EDUCATION RESEARCH FOUNDATION,BARODA vs THE CIT-III, BARODA
ITA 3443/AHD/2014[-]Status: Disposed18/12/2017
SHRI HEMENDRA BABULAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-7(4), AHMEDABAD
ITA 3188/AHD/2014[2008-09]Status: Disposed18/12/2017AY 2008-09
MEHTA TUBES LTD.,AHMEDABAD vs THE DY.CIT, (OSD)-1, CIRCLE-4, AHMEDABAD
ITA 2981/AHD/2014[2010-11]Status: Disposed18/12/2017AY 2010-11
GUJARAT STATE POLICE HOUSING CORPORATION LTD.,GANDHINAGAR vs THE DY. CIT, GNR CIRCLE, GANDHINAGAR
ITA 2933/AHD/2014[2010-11]Status: Disposed18/12/2017AY 2010-11
SHRI RAMESHBHAI ISHWARBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2., PATAN
ITA 2703/AHD/2014[2011-12]Status: Disposed18/12/2017AY 2011-12
