← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SMT. BINA C. ROHRA L/H. OF LATE CHANDRU DASUMAL ROHRA,VADODARA vs THE INCOME TAX OFFICER, (INTL. TAXN. ), BARODA
ITA 1741/AHD/2015[2007-08]Status: Disposed19/12/2017AY 2007-08
LISA FINVEST PVT. LTD.,BARODA vs THE ACIT, CIRCLE-1(2), BARODA
ITA 1711/AHD/2015[2010-11]Status: Disposed19/12/2017AY 2010-11
MARUTI DYECHEM INDUSTRIES,AHMEDABAD vs THE JT.CIT.,RANGE-3, AHMEDABAD
ITA 1585/AHD/2015[2011-12]Status: Disposed19/12/2017AY 2011-12
SHRI AMIT SAKALCHAND PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-9, AHMEDABAD
ITA 1570/AHD/2015[2011-12]Status: Disposed19/12/2017AY 2011-12
SHRI SAKALCHAND RAMDAS PATEL,AHMEDABAD vs THE ACIT (OSD), CIRCLE-9, AHMEDABAD
ITA 1569/AHD/2015[2011-12]Status: Disposed19/12/2017AY 2011-12
THE DCIT, CIRCLE-2(1)(2), BARODA vs M/S. MUNJAL AUTO INDUSTRIES LTD., BARODA
ITA 3313/AHD/2014[2011-12]Status: Disposed19/12/2017AY 2011-12
THE ITO, WARD-3(3)(1), AHMEDABAD vs CHAMPABEN MANILAL MODI FAMILY TRUST, AHMEDABAD
ITA 3295/AHD/2014[2005-06]Status: Disposed19/12/2017AY 2005-06
SHRI KIRTIKUMAR VASANTBHAI THAKKAR,PATAN vs THE INCOME TAX OFFICER, WARD-1, PATAN
ITA 3043/AHD/2014[2008-09]Status: Disposed19/12/2017AY 2008-09
THE ITO, WARD- 2, NADIAD vs SHRI AVINISHKUMAR GUNVANTRAY JOSHI, NADIAD
ITA 2989/AHD/2014[2010-11]Status: Disposed19/12/2017AY 2010-11
THE ITO, WARD- 2, NADIAD vs SHRI AVINISHKUMAR GUNVANTRAY JOSHI, NADIAD
ITA 2988/AHD/2014[2010-11]Status: Disposed19/12/2017AY 2010-11
THE ITO, WARD-4(4), AHMEDABAD vs M/S. MARWAR HOTELS LTD., AHMEDABAD
ITA 2953/AHD/2014[2006-07]Status: Disposed19/12/2017AY 2006-07
SMT. SONAL NITIN SHAH,BARODA vs THE INCOME TAX OFFICER, WARD-2(5), BARODA
ITA 2834/AHD/2014[2006-07]Status: Disposed19/12/2017AY 2006-07
M/S. BIL METAL INDUSTRIES LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 2075/AHD/2014[2005-06]Status: Disposed19/12/2017AY 2005-06
SHRI PANTUL R.KOTHARI,BARODA vs THE DY.CIT.,CIRCLE-2(2), BARODA
ITA 988/AHD/2012[2007-08]Status: Disposed19/12/2017AY 2007-08
UTSAV FOOD PRODUCTS,KHEDA vs THE ASSTT. COMMISSIONER OF INCOME TAX, KHEDA CIRCLE, NADIAD
ITA 2765/AHD/2016[2012-13]Status: Disposed18/12/2017AY 2012-13
UTSAV FOOD PRODUCTS,KHEDA vs THE ASSTT. COMMISSIONER OF INCOME TAX, KHEDA CIRCLE, NADIAD
ITA 2764/AHD/2016[2011-12]Status: Disposed18/12/2017AY 2011-12
LEHAR LOGISTICS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(3), AHMEDABAD
ITA 2723/AHD/2016[2013-14]Status: Disposed18/12/2017AY 2013-14
APOLLO TYRES EMPLOYEES MULTIPUROPSE CONSUMER CO. OPERATIVE CREDIT SOCIETY LTD.,VADODARA vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), BARODA
ITA 2696/AHD/2016[2013-14]Status: Disposed18/12/2017AY 2013-14
SHRI VISHNUBHAI A. PATEL,BARODA vs THE INCOME TAX OFFICER, WARD-1(1)(2), BARODA
ITA 2069/AHD/2016[2012-13]Status: Disposed18/12/2017AY 2012-13
NAINESHKUMAR GORDHANBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(4), NEW JURISDICTION ITO, WARD-5(2)(3),
ITA 1372/AHD/2016[2012-13]Status: Disposed18/12/2017AY 2012-13