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ITAT Ahmedabad Bench

14,605 judgments

AMARSHIV CONSTRUCTION PVT.LTD.,BARODA vs DY.COMMISSIONER OF INCOME TAX,CIRCLE-1(1), BARODA

ITA 3061/AHD/2015[2011-12]Status: Disposed22/12/2017AY 2011-12

DY. COMMISSIONER OF INCOME TAX, CIRCLE1(1)(1), AHMEDABAD vs M/S. BIOTECH OOTHALMICS PVT.LTD., AHMEDABAD

ITA 3478/AHD/2014[2005-06]Status: Disposed22/12/2017AY 2005-06

SHRI SHARAD SHYAMSUNDER RUNGTA,AHMEDABAD vs THE DY.CIT, CIRCLE-11, AHMEDABAD

ITA 3431/AHD/2014[2010-11]Status: Disposed22/12/2017AY 2010-11

THE DY. CIT., CIRCLE-4, AHMEDABAD vs INFINIUM MOTORS PVT.LTD., AHMEDABAD

ITA 3009/AHD/2014[2008-09]Status: Disposed22/12/2017AY 2008-09

HONEYVICK ENTERPRISES PVT.LTD.,BARODA vs THE CIT-I, BARODA

ITA 1569/AHD/2014[2009-10]Status: Disposed22/12/2017AY 2009-10

I.M.A. VADODARA CO.-OP. CREDIT SOC. LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-3(1)(2), VADODARA

ITA 2754/AHD/2016[2013-14]Status: Disposed21/12/2017AY 2013-14

SHRI SAHAJANAND CO. OP. CREDIT SOCIETY LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-3(1)(2), VADODARA

ITA 2753/AHD/2016[2013-14]Status: Disposed21/12/2017AY 2013-14

SHRI FRIENDS CO. OP. CREDIT SOCIETY LIMITED,VADODARA vs THE INCOME TAX OFFICER, WARD-3(1)(2), VADODARA

ITA 2752/AHD/2016[2013-14]Status: Disposed21/12/2017AY 2013-14

DIAMOND TEXTILES MILLS LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1)(4), AHMEDABAD

ITA 2709/AHD/2016[2012-13]Status: Disposed21/12/2017AY 2012-13

DENIS CHEM LAB LIMITED,GANDHINAGAR vs THE ACIT, MEHSANA CIRCLE, MEHSANA

ITA 2668/AHD/2015[2012-13]Status: Disposed21/12/2017AY 2012-13

ANIL HOSPITALITY VENTURES LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2), AHMEDABAD

ITA 2059/AHD/2015[2009-10]Status: Disposed21/12/2017AY 2009-10

DR. PRAHLADBHAI MOHANBHAI PARMAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(3), NEW WARD-4(2)(4), AHMEDABAD

ITA 2042/AHD/2015[2010-11]Status: Disposed21/12/2017AY 2010-11

THE ITO, WARD-8(3), AHMEDABAD vs SHANTISURI SECURITIES PVT. LTD., AHMEDABAD

ITA 2482/AHD/2014[2006-07]Status: Disposed21/12/2017AY 2006-07

THE ITO, WARD-8(3), AHMEDABAD vs SHANTISURI SECURITIES PVT. LTD., AHMEDABAD

ITA 2481/AHD/2014[2005-06]Status: Disposed21/12/2017AY 2005-06

IRM TRUST,AHMEDABAD vs THE ACIT.,CIRCLE-11, AHMEDABAD

ITA 2853/AHD/2013[2008-09]Status: Disposed21/12/2017AY 2008-09

THE ITO (INTERNATIONAL TAXATION)-1, AHMEDABAD vs M/S. ADANI POWER RAJASTHAN LTD., AHMEDABAD

ITA 1531/AHD/2017[2016-17 (Qtr-2)]Status: Disposed19/12/2017

NAVBHARAT SEEDS PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 2597/AHD/2015[2012-13]Status: Disposed19/12/2017AY 2012-13

MEW ELECTRICALS PVT.LTD.(FORMERLY MAHESH ENAMELLED WIRES PVT.LTD.),BARODA vs THE JT.CIT, RANGE-4, BARODA

ITA 2592/AHD/2015[2011-12]Status: Disposed19/12/2017AY 2011-12

PAUSHAK LIMITED,BARODA vs THE JT. CIT, CIRCLE-4, NOW DY.CIT, CIRCLE-2(1)(2), BARODA

ITA 2590/AHD/2015[2011-12]Status: Disposed19/12/2017AY 2011-12

THE JT.CIT, RANGE-4, BARODA vs 20 MICRONS LIMITED, VADODARA

ITA 2432/AHD/2015[2011-12]Status: Disposed19/12/2017AY 2011-12