← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE DCIT, CIRCLE-3(1)(1), AHMEDABAD vs M/S. NABROS PHARMA LIMITED, AHMEDABAD
ITA 44/AHD/2015[2010-11]Status: Disposed1/1/2018AY 2010-11
SHRI SHASHIN MANIBHAI PATEL,AHMEDABAD vs THE ACIT(INTL. TAXN.), BARODA
ITA 3603/AHD/2015[2011-12]Status: Disposed1/1/2018AY 2011-12
INVESTMENTOR SECURITIES LIMITED,AHMEDABAD vs THE ACIT, CIRCLE-1(3), AHMEDABAD
ITA 2141/AHD/2015[2012-13]Status: Disposed1/1/2018AY 2012-13
CREST COMPOSITES & PLASTICS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2), AHMEDABAD
ITA 1540/AHD/2015[2011-12]Status: Disposed1/1/2018AY 2011-12
THE ITO, WARD-1(2), AHMEDABAD vs CREST COMPOSITES & PLASTICS PVT. LTD., AHMEDABAD
ITA 1456/AHD/2015[2011-12]Status: Disposed1/1/2018AY 2011-12
THE ITO, WARD-6(2), AHMEDABAD vs SHRI SHRENIK KIRITLAL SHETH, AHMEDABAD
ITA 594/AHD/2014[2008-09]Status: Disposed1/1/2018AY 2008-09
THE DCIT.CIRCLE-8, AHMEDABAD vs SUZLON ENERGY LIMITED, AHMEDABAD
ITA 2791/AHD/2014[2010-11]Status: Disposed1/1/2018AY 2010-11
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S.AAKASH OIL FIELD SERVICES PVT. LTD., AHMEDABAD
ITA 3071/AHD/2015[2011-12]Status: Disposed28/12/2017AY 2011-12
ITO, WARD-2(1)(4), AHMEDABAD vs MAHESHRAJ CHEMICALS PVT.LTD., AHMEDABAD
ITA 3057/AHD/2015[2008-09]Status: Disposed28/12/2017AY 2008-09
THE ITO, WARD-1(2), AHMEDABAD vs M/S. ADROIT TRADELINK PVT. LTD., GANDHINAGAR
ITA 1728/AHD/2015[2010-11]Status: Disposed28/12/2017AY 2010-11
TRANSPEK SILOX INDUSTRY LTD.,BARODA vs THE ACIT.,RANGE-4, BARODA
ITA 3180/AHD/2014[2011-12]Status: Disposed28/12/2017AY 2011-12
SAMBHAVI SAMARPAN FOUNDATION,VADODARA vs THE CIT-1, BARODA
ITA 1425/AHD/2015[-]Status: Disposed27/12/2017
SHRI ROHITJI CHANDUJI THAKOR,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(1), AHMEDABAD
ITA 1003/AHD/2015[2011-12]Status: Disposed27/12/2017AY 2011-12
SHRI ASHOKJI CHANDUJI THAKOR,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(1), AHMEDABAD
ITA 1002/AHD/2015[2011-12]Status: Disposed27/12/2017AY 2011-12
NAVNEET MEMORIAL HOSPITAL,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-9(3), AHMEDABAD
ITA 2691/AHD/2014[2003-04]Status: Disposed27/12/2017AY 2003-04
SHRI RAMESHWAR MULJI JOGI,AHMEDABAD vs ASSTT. COMMISSIONER OF INCOME TAX(OSD) CIRCLE-9, AHMEDABAD
ITA 763/AHD/2015[2011-12]Status: Disposed26/12/2017AY 2011-12
THE ACIT,B.K. CIRCLE, PALANPUR vs SHRI BIPINCHANDRA AMICHAND PATEL, PATAN
ITA 2053/AHD/2015[2008-09]Status: Disposed26/12/2017AY 2008-09
M/S. ASIAN FOOD INDUSTRIES,NADIAD vs ASSTT.COMMISSIONER OF INCOME TAX, NADIAD
ITA 3076/AHD/2015[2011-12]Status: Disposed22/12/2017AY 2011-12
SURENDRA MANGALDAS SHAH,(HUF),AHMEDABAD vs INCOME TAX OFFICER-WARD-10(4), AHMEDABAD
ITA 3067/AHD/2015[2007-08]Status: Disposed22/12/2017AY 2007-08
SAVITABEN MANGALDAS TRUST,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 3066/AHD/2015[2007-08]Status: Disposed22/12/2017AY 2007-08
