← All Benches
ITAT Ahmedabad Bench
14,605 judgments
ITO, WARD-5(2)(5), AHMEDABAD vs PRITESH D.SHAH(HUF), AHMEDABAD
ITA 3403/AHD/2015[2006-07]Status: Disposed10/1/2018AY 2006-07
THE SARDAR GUNJ MERCANTILE CO.OP.BANK LTD.,PATAN vs THE DY.CIT, PATAN CIRCLE, PATAN
ITA 3395/AHD/2015[2011-12]Status: Disposed10/1/2018AY 2011-12
AIR CONTROL & CHEMICAL ENGINEERING CO.LTD,AHMEDABAD vs DY.CIT, CIRCLE-1(1)1, AHMEDABAD
ITA 3364/AHD/2015[2012-13]Status: Disposed10/1/2018AY 2012-13
THE DCIT, CIRCLE-1(1)(2), AHMEDABAD vs M/S. ASTRAL POLY TECHNIK LTD., AHMEDABAD
ITA 3136/AHD/2015[2012-13]Status: Disposed10/1/2018AY 2012-13
SMT. RACHNA SUROTIA,AHMEDABAD vs THE DY. CIT, CIRCLE-6, AHMEDABAD
ITA 1170/AHD/2015[2011-12]Status: Disposed10/1/2018AY 2011-12
THE ITO, WARD-2(2)(5), AHMEDABAD vs SMT. SEJAL D. SHAH, AHMEDABAD
ITA 3400/AHD/2014[2010-11]Status: Disposed10/1/2018AY 2010-11
THE DCIT(OSD-1)CIRCLE-4, AHMEDABAD vs KIRI DYES & CHEMICALS LTD., AHMEDABAD
ITA 2979/AHD/2013[2008-09]Status: Disposed10/1/2018AY 2008-09
M/S. EMCO TILES COMPANY,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(3)(1), AHMEDABAD
ITA 2313/AHD/2016[2012-13]Status: Disposed9/1/2018AY 2012-13
GANESH INDUSTRIES,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-2, GANDHINAGAR
ITA 983/AHD/2015[2010-11]Status: Disposed9/1/2018AY 2010-11
DY.COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD vs M/S. PRIMA AUTOMATION (INDIA) P.LTD., GANDHINAGAR
ITA 805/AHD/2015[2011-12]Status: Disposed9/1/2018AY 2011-12
THE ITO, (EXEMPTIONS), PALANPUR vs THE BANASKANTHA DISTRICT KELVANI MANDAL, PALANPUR
ITA 966/AHD/2015[2009-10]Status: Disposed5/1/2018AY 2009-10
THE ACIT, SABARKANTHA CIRCLE, HIMATNAGAR vs M/S. MEHTA FINANCE, SABARKANTHA
ITA 3600/AHD/2015[2011-12]Status: Disposed5/1/2018AY 2011-12
THE ACIT, CIRCLE-1(1)(2), VADODARA vs INOX LEISURE LTD., VADODARA
ITA 3362/AHD/2015[2011-12]Status: Disposed5/1/2018AY 2011-12
INOX LEISURE LTD.,BARODA vs THE DY. CIT, CIRCLE-1(2), BARODA
ITA 3330/AHD/2015[2011-12]Status: Disposed5/1/2018AY 2011-12
ELSNER TECHNOLOGIES PVT. LTD.,AHMEDABAD vs THE ITO, WARD - 2(1)(1), AHMEDABAD
ITA 3329/AHD/2015[2012-13]Status: Disposed5/1/2018AY 2012-13
ITO, WARD-1(3)(3), AHMEDABAD vs M/S. KGMS BROKING & RESEARCH PVT.LTD., AHMEDABAD
ITA 3300/AHD/2015[2008-09]Status: Disposed5/1/2018AY 2008-09
SHRI PARAG MOHATA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3)(4), AHMEDABAD
ITA 3198/AHD/2015[2012-13]Status: Disposed5/1/2018AY 2012-13
THE GOZARIA NAGRIK SAHAKARI BANK LTD.,MEHSANA vs THE INCOME TAX OFFICER, WARD-4, PATAN
ITA 112/AHD/2015[2011-12]Status: Disposed5/1/2018AY 2011-12
THE DCIT, CIRCLE-1(1)(1), BARODA vs M/S. ALEMBIC PHARMACEUTICALS LIMITED, BARODA
ITA 101/AHD/2015[2011-12]Status: Disposed5/1/2018AY 2011-12
SHRI SUBHASH S. SONI vs THE INCOME TAX OFFICER, WARD-5(4), BARODA
ITA 2362/AHD/2014[2008-09]Status: Disposed5/1/2018AY 2008-09
