← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI RAKESHBHAI J. JADON,PANCHMAHAL vs THE ACIT, PANCHMAHAL CIRCLE, GODHRA
ITA 137/AHD/2015[2010-11]Status: Disposed15/1/2018AY 2010-11
ASE CAPITAL MARKETS LTD.,AHMEDABAD vs JT. COMMISSIONER OF INCOME TAX,RANGE-3, AHMEDABAD
ITA 1296/AHD/2015[2010-11]Status: Disposed15/1/2018AY 2010-11
M/S. KAJAL EXPORTS,AHMEDABAD vs THE ACIT, CIRCLE-10, AHMEDABAD
ITA 999/AHD/2014[2003-04]Status: Disposed15/1/2018AY 2003-04
M/S. VIJEET FACILITY MANAGEMENT PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(4), AHMEDABAD
ITA 3210/AHD/2014[2010-11]Status: Disposed15/1/2018AY 2010-11
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. ASMAN INVESTMENT LTD., AHMEDABAD
ITA 291/AHD/2014[2006-07]Status: Disposed15/1/2018AY 2006-07
EFFECTIVE TELESERVICES PVT. LTD.,GANDHINAGAR vs THE ACIT, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 2411/AHD/2014[2009-10]Status: Disposed15/1/2018AY 2009-10
THE DCIT, CIRCLE-6, AHMEDABAD vs THE NARODA NAGRIK CO.OP. BANK LTD., AHMEDABAD
ITA 1226/AHD/2015[2009-10]Status: Disposed15/1/2018AY 2009-10
SHRI HANUBHAI R.SANGHANI,AHMEDABAD vs THE ADDL.CIT, RANGE-9, AHMEDABAD
ITA 1147/AHD/2015[2008-09]Status: Disposed15/1/2018AY 2008-09
ASCENDUM SOLUTIONS (INDIA) PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 369/AHD/2016[2011-12]Status: Disposed11/1/2018AY 2011-12
THE ITO, (OSD) (EXEMPTION)-1, AHMEDABAD vs NOVEL SPENT ACID MANAGEMENT, AHMEDABAD
ITA 3523/AHD/2015[2012-13]Status: Disposed11/1/2018AY 2012-13
THE DCIT.CIRCLE-4(1)(1), AHMEDABAD vs M/S. SUZLON STRUCTURES LTD., AHMEDABAD
ITA 3502/AHD/2015[2011-12]Status: Disposed11/1/2018AY 2011-12
JYOTINDRA OCHHAVLAL SHAH(DECEASED),AHMEDABAD vs INCOME TAX OFFICER, WARD-2(2)(2), AHMEDABAD
ITA 3405/AHD/2015[BP]Status: Disposed11/1/2018
PATEL ALLOY STEEL PVT.LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 3158/AHD/2015[2012-13]Status: Disposed11/1/2018AY 2012-13
GUJARAT LIQUI PHARMACAPS PVT. LTD.,BARODA vs THE DY.CIT.,CIRCLE-1(1), BARODA
ITA 2033/AHD/2015[2011-12]Status: Disposed11/1/2018AY 2011-12
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S. ADANI ENTERPRISES LTD., AHMEDABAD
ITA 3506/AHD/2015[2007-08]Status: Disposed11/1/2018AY 2007-08
THE DCIT, CIRCLE-8, AHMEDABAD vs M/S. SILVER TOUCH TECHNOLOGIES LTD., AHMEDABAD
ITA 3505/AHD/2015[2011-12]Status: Disposed11/1/2018AY 2011-12
THE DCIT, CIRCLE-8, AHMEDABAD vs M/S. SIRHIND STEELS LTD., AHMEDABAD
ITA 3504/AHD/2015[2011-12]Status: Disposed11/1/2018AY 2011-12
SHRI AZIZBHAI A.LADA,BHAVNAGAR vs INCOME TAX OFFICER,TDS-4, AHMEDABAD
ITA 765/AHD/2015[2005-06]Status: Disposed10/1/2018AY 2005-06
SMT. SAUDAMINI CHANDRAVADAN PARIKH,AHMEDABAD vs THE ACIT, (OSD), CIRCLE-10, AHMEDABAD
ITA 719/AHD/2015[2008-09]Status: Disposed10/1/2018AY 2008-09
VINAYAK TMT BARS PVT.LTD.,GANDHINAGAR vs INCOME TAX OFFICER(TDS), GANDHINAGAR
ITA 3418/AHD/2015[2015-16]Status: Disposed10/1/2018AY 2015-16