← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SMT. BHAVNA HITESH RAWAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(1)(1), AHMEDABAD
ITA 2743/AHD/2016[2013-14]Status: Disposed30/1/2018AY 2013-14
PARKER MULTI COMMODITIES (I) PVT.LTD.,AHMEDABAD vs THE ACIT, CIRCLE-5, AHMEDABAD
ITA 157/AHD/2015[2010-11]Status: Disposed30/1/2018AY 2010-11
THE DCIT, (OSD)-I, CIRCLE-4, AHMEDABAD vs M/S. KARGIL HOLDINGS PVT. LTD., AHMEDABAD
ITA 1459/AHD/2015[2011-12]Status: Disposed30/1/2018AY 2011-12
SHRI AMIT ASHOK KHURANA,VADODARA vs THE ACIT, CIRCLE-4, VADODARA
ITA 559/AHD/2016[2009-10]Status: Disposed19/1/2018AY 2009-10
M/S. KAMLESH GANDHI INFRASTRUCTURE,BARODA vs THE DY.CIT, CIRCLE-1(2), VADODARA
ITA 554/AHD/2016[2012-13]Status: Disposed19/1/2018AY 2012-13
C. DOCTOR & CO. PVT. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-10(1), MUMBAI NOW DY.CIT, CIRCLE-1(1)(2), AHMEDABAD
ITA 511/AHD/2016[2009-10]Status: Disposed19/1/2018AY 2009-10
THE DCIT, CIRCLE-2(1)(1), AHMEDABAD vs M/S. GUJARAT STATE ROAD TRANSPORT CORPORATION, AHMEDABAD
ITA 507/AHD/2016[2012-13]Status: Disposed19/1/2018AY 2012-13
LANDMARK PROBUILD PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1)(3), AHMEDABAD
ITA 499/AHD/2016[2012-13]Status: Disposed19/1/2018AY 2012-13
M/S. SHREE KRISHNA PROCESSORS,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-6(4), AHMEDABAD
ITA 187/AHD/2016[2011-12]Status: Disposed19/1/2018AY 2011-12
ANUNAY FAB PVT. LTD.,AHMEDABAD vs THE DY. CIT, CIRCLE-1, AHMEDABAD
ITA 382/AHD/2015[2010-11]Status: Disposed19/1/2018AY 2010-11
THE ITO, WARD-8(1), AHMEDABAD vs M/S. S.A.L. STEEL LTD., AHMEDABAD
ITA 1431/AHD/2015[2011-12]Status: Disposed19/1/2018AY 2011-12
AMREKI NAGRIK SAHKARI BANK LTD.,RAJKOT vs THE DIT, (I & CI), AHMEDABAD
ITA 1044/AHD/2015[2014-15]Status: Disposed19/1/2018AY 2014-15
THE DCIT, CIRCLE-3, AHMEDABAD vs M/S. JAPAN INTERNATIONAL, AHMEDABAD
ITA 287/AHD/2014[2007-08]Status: Disposed19/1/2018AY 2007-08
SHRI YOGESHKUMAR D. PATEL,BARODA vs THE INCOME TAX OFFICER, INTL. TAXN., VADODARA
ITA 102/AHD/2016[2011-12]Status: Disposed17/1/2018AY 2011-12
M/S. MEW ELECTRICALS LTD.(FORMERLY MAHESH ENAMELLED WIRES PVT.LTD.),BARODA vs THE TAX RECOVERY OFFICER-4 & A.O., VADODARA
ITA 329/AHD/2016[2012-13]Status: Disposed16/1/2018AY 2012-13
SHRI MUKESHBHAI VITTHALBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, GANDHINAGAR
ITA 447/AHD/2015[2006-07]Status: Disposed16/1/2018AY 2006-07
SHRI DHARMESH A. PATEL,AHMEDABAD vs THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 3435/AHD/2014[2010-11]Status: Disposed16/1/2018AY 2010-11
SHRI DHARMESH A. PATEL,AHMEDABAD vs THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 3434/AHD/2014[2009-10]Status: Disposed16/1/2018AY 2009-10
M/S. MAHENDRA CHEMICALS,AHMEDABAD vs THE JT.CIT, RANGE-3, AHMEDABAD
ITA 1424/AHD/2015[2011-12]Status: Disposed15/1/2018AY 2011-12
SMT. MITSU D. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(4), AHMEDABAD
ITA 1387/AHD/2015[2006-07]Status: Disposed15/1/2018AY 2006-07
