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M/S. SHREE KRISHNA PROCESSORS,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-6(4), AHMEDABAD | BharatTax
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M/S. SHREE KRISHNA PROCESSORS,AHMEDABAD vs. THE INCOME TAX OFFICER,WARD-6(4), AHMEDABAD
M/S. SHREE KRISHNA PROCESSORS,AHMEDABAD vs. THE INCOME TAX OFFICER,WARD-6(4), AHMEDABAD
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ITA 187/AHD/2016
Status: Disposed
ITAT Ahmedabad
19 January 2018
AY 2011-12
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