← All Benches
ITAT Ahmedabad Bench
14,605 judgments
DR. NEENA J. SHAH,ANAND vs THE INCOME TAX OFFICER, WARD-4, ANAND
ITA 3637/AHD/2015[2008-09]Status: Disposed5/2/2018AY 2008-09
GUJARAT ALKALIES & CHEMICALS LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 1254/AHD/2014[2009-10]Status: Disposed5/2/2018AY 2009-10
SHRI SURESHCHANDRA M. SHAH,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-4, GANDHINAGAR
ITA 2710/AHD/2016[2010-11]Status: Disposed2/2/2018AY 2010-11
B.A. RESEARCH INDIA LTD.( NOW KNOWN AS CLIANTHA RESEARCH LTD. ),AHMEDABAD vs THE PRINCIPAL CIT- I, AHMEDABAD
ITA 869/AHD/2015[2010-11]Status: Disposed2/2/2018AY 2010-11
SHRI SITARAM RAMCHANDDAS PATEL,UNJHA vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 861/AHD/2015[2006-07]Status: Disposed2/2/2018AY 2006-07
SHRI VIREN SHANTILAL SHAH,AHMEDABAD vs THE DY.CIT, CIRCLE-1(2), BARODA
ITA 3306/AHD/2015[2012-13]Status: Disposed2/2/2018AY 2012-13
SHRI KANJIBHAI VASHIBHAI RABARI,KALOL vs THE JT. CIT, PATAN RANGE, PATAN
ITA 3226/AHD/2015[2010-11]Status: Disposed2/2/2018AY 2010-11
DY.COMMISSIONER OF INCOME TAX(EXEMPTIONS)-CIRCLE-1, AHMEDABAD vs AMC MEDICAL EDUCATION TRUST, AHMEDABAD
ITA 3089/AHD/2015[2011-12]Status: Disposed2/2/2018AY 2011-12
1008 MAHAVIR DIGAMBER JAIN CHAITYALAYA TRUST,AHMEDABAD vs THE DIT(EXEMPTIONS), AHMEDABAD
ITA 284/AHD/2015[2015-16]Status: Disposed2/2/2018AY 2015-16
THE DCIT, (OSD), CIRCLE-8, AHMEDABAD vs ZYDUS INFRASTRUCTURE PVT.LTD., AHMEDABAD
ITA 1088/AHD/2015[2011-12]Status: Disposed2/2/2018AY 2011-12
CB DOCTOR VENTILATORS PRIVATE LIMITED,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(3), AHMEDABAD
ITA 1086/AHD/2015[2010-11]Status: Disposed2/2/2018AY 2010-11
SHREE GEETA TRADING CO.,PATAN vs THE INCOME TAX OFFICER, WARD-1, PATAN
ITA 517/AHD/2014[2010-11]Status: Disposed2/2/2018AY 2010-11
AMJAY MEDI-MAX(INDIA)PVT.LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-1, AHMEDABAD
ITA 661/AHD/2016[2011-12]Status: Disposed31/1/2018AY 2011-12
LATE DHARMENDRA JAGDISHBHAI DUBAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(3), AHMEDABAD
ITA 2736/AHD/2016[2011-12]Status: Disposed31/1/2018AY 2011-12
SHRI BAPULAL MOTILAL,NADIAD vs THE INCOME TAX OFFICER, WARD-1, NADIAD
ITA 2735/AHD/2016[2010-11]Status: Disposed31/1/2018AY 2010-11
SHRI SURESHCHANDRA M. SHAH,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-4, GANDHINAGAR
ITA 2713/AHD/2016[2013-14]Status: Disposed31/1/2018AY 2013-14
SHRI SURESHCHANDRA M. SHAH,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-4, GANDHINAGAR
ITA 2712/AHD/2016[2012-13]Status: Disposed31/1/2018AY 2012-13
SHRI SURESHCHANDRA M. SHAH,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-4, GANDHINAGAR
ITA 2711/AHD/2016[2011-12]Status: Disposed31/1/2018AY 2011-12
THE ACIT, CIRCLE-2(1) NOW DCIT, CIRCLE-1(2), BARODA vs M/S. GUJARAT CONCRETE PRODUCT, BARODA
ITA 485/AHD/2016[2011-12]Status: Disposed30/1/2018AY 2011-12
THE DY.DIT (EXEMPTION), AHMEDABAD vs SHREE MONARK EDUCATION TRUST, AHMEDABAD
ITA 373/AHD/2016[2012-13]Status: Disposed30/1/2018AY 2012-13
