← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE ITO, WARD-9(1), AHMEDABAD vs SHRI RASIKBHAI AMBALAL PATEL,HUF, AHMEDABAD
ITA 1308/AHD/2013[2009-10]Status: Disposed13/2/2018AY 2009-10
SHRE VAISHNAV PARIVAR SAHAKARI MANDALI LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-3(1)(1), VADODARA
ITA 2747/AHD/2016[2013-14]Status: Disposed12/2/2018AY 2013-14
SHRI KIRITKUMAR HIMATLAL DHOLAKIA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-14(1), AHMEDABAD
ITA 252/AHD/2016[2010-11]Status: Disposed12/2/2018AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), AHMEDABAD vs M/S. ACALMAR OILS & FATS LTD., AHMEDABAD
ITA 2055/AHD/2016[2011-12]Status: Disposed12/2/2018AY 2011-12
SHRI RAJAT B. MEHTA,VADODARA vs THE INCOME TAX OFFICER (INTL. TAXN.), VADODARA
ITA 19/AHD/2016[2011-12]Status: Disposed9/2/2018AY 2011-12
NEW GUJARAT SYNTHETICS LIMITED(IN LIQN.),AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (APPEALS)-9, AHMEDABAD
ITA 1219/AHD/2016[2011-12]Status: Disposed9/2/2018AY 2011-12
NEW GUJARAT SYNTHETICS LIMITED(IN LIQN.),AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (APPEALS)-9, AHMEDABAD
ITA 1218/AHD/2016[2009-10]Status: Disposed9/2/2018AY 2009-10
NEW GUJARAT SYNTHETICS LIMITED(IN LIQN.),AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (APPEALS)-9, AHMEDABAD
ITA 1217/AHD/2016[2008-09]Status: Disposed9/2/2018AY 2008-09
AKSHAR PROTEINS PVT. LTD.,BANASKANTHA vs THE ACIT, B.K. CIRCLE, PALANPUR
ITA 3535/AHD/2015[2011-12]Status: Disposed9/2/2018AY 2011-12
SHRI RAGESH CHHANALAL PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-8(4), AHMEDABAD
ITA 2347/AHD/2014[2011-12]Status: Disposed9/2/2018AY 2011-12
THE DCIT, CIRCLE-4(1)(1), AHMEDABAD vs M/S. USHA COMPRESSORS PVT.LTD., AHMEDABAD
ITA 691/AHD/2016[2007-08]Status: Disposed8/2/2018AY 2007-08
CHIRAI SALT (INDIA) PVT. LTD.,AHMEDABAD vs THE DCIT, CIRCLE 1(1)(2), AHMEDABAD
ITA 590/AHD/2016[2012-13]Status: Disposed8/2/2018AY 2012-13
THE DCIT, (OSD)-I, CIRCLE-4, AHMEDABAD vs SHRI JAGDISHCHANDRA T. THAKKAR, AHMEDABAD
ITA 414/AHD/2016[2009-10]Status: Disposed8/2/2018AY 2009-10
MASTEK LIMITED,AHMEDABAD vs THE DY.CIT, (OSD) - 1, CIRCLE-4, AHMEDABAD
ITA 6/AHD/2015[2009-10]Status: Disposed8/2/2018AY 2009-10
MAP STEELS (INDIA) PVT. LTD.,AHMEDABAD vs THE DY. DY. CIT, OSD-1, CIRCLE-4, AHMEDABAD
ITA 411/AHD/2015[2010-11]Status: Disposed8/2/2018AY 2010-11
THE DCIT, CIRCLE-3, AHMEDABAD vs M/S. KUNVARJI COMMODITIES BROKERS PVT.LTD., AHMEDABAD
ITA 3259/AHD/2015[2011-12]Status: Disposed8/2/2018AY 2011-12
SHREE KADI NAGRIK SAHAKARI BANK LTD.,KADI vs THE DY.CIT, PATAN CIRCLE, MEHSANA
ITA 1175/AHD/2015[2010-11]Status: Disposed8/2/2018AY 2010-11
SHRI HITESH DINESHBHAI PATEL,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-2, GANDHINAGAR
ITA 1005/AHD/2015[2010-11]Status: Disposed8/2/2018AY 2010-11
THE DCIT, CIRCLE-2(1)(2), AHMEDABAD vs KOMAL AMIN EXPORTS PVT.LTD., AHMEDABAD
ITA 3298/AHD/2014[2010-11]Status: Disposed8/2/2018AY 2010-11
ANISHA R.DHANANI,MUMBAI vs THE ACIT, CIRCLE-1(2), BARODA
ITA 3294/AHD/2014[2006-07]Status: Disposed8/2/2018AY 2006-07
