← All Benches
ITAT Ahmedabad Bench
14,605 judgments
ANAND PETROCHEM PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1, AHMEDABAD
ITA 1002/AHD/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
THE DCIT, CIRCLE-4(1)(2), AHMEDABAD vs VENUS INFRASTRUCTURE & DEVELOPERS LTD., AHMEDABAD
ITA 727/AHD/2015[2010-11]Status: Disposed23/2/2018AY 2010-11
THE ACIT, CIRCLE-1(2), VADODARA vs M/S. HONEST ENTERPRISE LTD., VADODARA
ITA 2265/AHD/2015[2011-12]Status: Disposed23/2/2018AY 2011-12
THE DCIT, CIRCLE -4, AHMEDABAD vs GUJARAT STATE FINANCIAL CORPORATION, GANDHINAGAR
ITA 3008/AHD/2014[2010-11]Status: Disposed23/2/2018AY 2010-11
THE ITO, TDS-3, AHMEDABAD vs SHAH INVESTOR'S HOME LTD., AHMEDABAD
ITA 1768/AHD/2016[2011-12]Status: Disposed19/2/2018AY 2011-12
THE DCIT, CIRCLE-9, AHMEDABAD vs SHRI HARSHADBHAI KESHAVLAL PRAJAPATI, AHMEDABAD
ITA 3045/AHD/2015[2009-10]Status: Disposed19/2/2018AY 2009-10
THE ITO, WARD-9(1), AHMEDABAD vs M/S. SWASTIK DEVELOPERS, AHMEDABAD
ITA 1725/AHD/2015[2010-11]Status: Disposed19/2/2018AY 2010-11
PROLEASING & FINANCE LTD.,VADODARA vs INCOME TAX OFFICER, WARD-2(1)(1), VADODARA
ITA 1007/AHD/2016[2012-13]Status: Disposed14/2/2018AY 2012-13
M/S. KALATHIA ENGINEERING & CONSTRUCTION LTD.,AHMEDABAD vs THE DY.CIT, (OSD)-1, CIRCLE-4, AHMEDABAD
ITA 955/AHD/2015[2006-07]Status: Disposed14/2/2018AY 2006-07
MANILAL JETHALAL SONI,AHMEDABAD vs INCOME TAX OFFICER, WARD-5(2)(3), AHMEDABAD
ITA 3270/AHD/2015[2012-13]Status: Disposed14/2/2018AY 2012-13
KARAN DISCRETIONARY FAMILY TRUST,AHMEDABAD vs THE DY. CIT, CIRCLE-6, AHMEDABAD
ITA 1922/AHD/2015[2011-12]Status: Disposed14/2/2018AY 2011-12
SHRI SHANKARLAL SHRIKISHAN CHACHAN,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-11(4), AHMEDABAD
ITA 729/AHD/2014[2008-09]Status: Disposed14/2/2018AY 2008-09
THE DY. CIT.,(OSD)-I, CIRCLE-4, AHMEDABAD vs MARCK BIOSCIENCES LTD., AHMEDABAD
ITA 1506/AHD/2014[2005-06]Status: Disposed14/2/2018AY 2005-06
THE ITO, WARD-2, BHARUCH vs SHRI AKSHAY BALKRISHNA MASTER, BHARUCH
ITA 1361/AHD/2013[2007-08]Status: Disposed14/2/2018AY 2007-08
THE ACIT, CIRCLE-15(1), NEW DELHI vs M/S. RANBAXY LABORATORIES LTD., NEW DELHI
ITA 3094/DEL/2011[2006-07]Status: Disposed14/2/2018AY 2006-07
M/S. RANBAXY LABORATORIES LTD.,NEW DELHI vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-15, NEW DELHI
ITA 2430/DEL/2011[2006-07]Status: Disposed14/2/2018AY 2006-07
SHRI RAJ KUMAR AGARWAL,BHARUCH vs THE INCOME TAX OFFICER, WARD-3, BHARUCH
ITA 193/AHD/2014[2004-05]Status: Disposed14/2/2018AY 2004-05
SHRI URMIT H. PATEL,BARODA vs THE INCOME TAX OFFICER, WARD-2(4), BARODA
ITA 2768/AHD/2016[2011-12]Status: Disposed13/2/2018AY 2011-12
THE ACIT, WARD-3(1), AHMEDABAD vs M/S. NIRMA CREDIT & CAPITAL P. LTD., AHMEDABAD
ITA 1057/AHD/2016[2010-11]Status: Disposed13/2/2018AY 2010-11
SMT. KANTABEN RAMJIBHAI CHAUDHARI,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-2, GANDHINAGAR
ITA 1/AHD/2016[2011-12]Status: Disposed13/2/2018AY 2011-12