← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI PRAKASHBHAI DAHYABHAI BABARIYA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1), BHAVNAGAR
ITA 456/AHD/2016[2009-10]Status: Disposed15/3/2018AY 2009-10
SHRI ASHOKKUMAR Y. YADAV,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-13(1), NOW WARD 7(1)(1), AHMEDABAD
ITA 1733/AHD/2016[2010-11]Status: Disposed15/3/2018AY 2010-11
SHRI ALKESH LAXMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 1681/AHD/2016[2012-13]Status: Disposed15/3/2018AY 2012-13
SHRI ALKESH LAXMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 1680/AHD/2016[2011-12]Status: Disposed15/3/2018AY 2011-12
SHRI ALKESH LAXMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 1679/AHD/2016[2010-11]Status: Disposed15/3/2018AY 2010-11
SHRI ALKESH LAXMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 1678/AHD/2016[2009-10]Status: Disposed15/3/2018AY 2009-10
ADANI LOGISTICS LTD. ( FORMERLY KNOWN AS INLAND CONWARE PVT. LTD.),AHMEDABAD vs THE DY.CIT.,CIRCLE-1, AHMEDABAD
ITA 2274/AHD/2015[2011-12]Status: Disposed15/3/2018AY 2011-12
SMT. RUPALBEN H. PATEL,BORSAD vs THE DY.CIT, CENTRAL CIRCLE-1, BARODA
ITA 1541/AHD/2015[2010-11]Status: Disposed15/3/2018AY 2010-11
SHRI SUBHASH VIRCHAND PATEL,VISNAGAR vs THE INCOME TAX OFFICER, PATAN WARD-3, MEHSANA
ITA 118/AHD/2015[2011-12]Status: Disposed15/3/2018AY 2011-12
AQUAFIL POLYMERS CO.PVT.LTD.,AHMEDABAD vs THE DY.CIT, TDS CIRCLE, AHMEDABAD
ITA 1139/AHD/2015[2012-13]Status: Disposed15/3/2018AY 2012-13
THE DCIT, CIRCLE-4(1)(1), AHMEDABAD vs M/S. SHILP GRAVURES LTD., AHMEDABAD
ITA 408/AHD/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
THE SARDAR CO. OP. SOCIETY LTD.,MAHISAGAR vs THE INCOME TAX OFFICER, LUNAWADA, VADODARA
ITA 2969/AHD/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
SHRI CHIMANLAL B. PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-1, MEHSANA
ITA 2968/AHD/2016[2013-14]Status: Disposed23/2/2018AY 2013-14
THE DCIT, CIRCLE-7, AHMEDABAD vs SMT. GEETABEN CHANDULAL PRAJAPATI, AHMEDABAD
ITA 213/AHD/2016[2006-07]Status: Disposed23/2/2018AY 2006-07
THE ITO, WARD-2(4), BHAVNAGAR vs RAGHUVIR GINNING FACTORY, BHAVNAGAR
ITA 211/AHD/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
THE ITO, WARD-2(4), BHAVNAGAR vs JAY MAHAKALI GINNING, BHAVNAGAR
ITA 210/AHD/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
THE ITO, WARD-2(4), BHAVNAGAR vs KAILASH GINNING FACTORY, BHAVNAGAR
ITA 209/AHD/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
THE ITO(EXEMPTIONS), WARD-1, AHMEDABAD vs INDIAN MEDICAL ASSOCIATION NATIONAL SOCIAL SECURITY SCHEME, AHMEDABAD
ITA 1156/AHD/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
SHRI FIROZ Y. KALIWALA,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-6(1), BHAVNAGAR
ITA 1149/AHD/2016[2005-06]Status: Disposed23/2/2018AY 2005-06
ROTARY FLAMINGO CHARITABLE TRUST,BHUJ vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1134/AHD/2016[-]Status: Disposed23/2/2018
