← All Benches
ITAT Ahmedabad Bench
14,605 judgments
HDB FINANCIAL SERVICES LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AHMEDABAD
ITA 2725/AHD/2016[2013-14]Status: Disposed5/4/2018AY 2013-14
DHRUVI PHARMA PVT.LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD
ITA 2397/AHD/2016[2013-14]Status: Disposed5/4/2018AY 2013-14
HEMA R. PATEL,ANAND vs THE DY. COMMISSIONER OF INCOME TAX(INTL. TAXN.), BARODA
ITA 2330/AHD/2016[2010-11]Status: Disposed5/4/2018AY 2010-11
THE ACIT, CIRCLE-4, BARODA vs M/S. SHRENO LIMITED, BARODA
ITA 1271/AHD/2015[2008-09]Status: Disposed5/4/2018AY 2008-09
SHRENO LIMITED,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 1186/AHD/2015[2008-09]Status: Disposed5/4/2018AY 2008-09
SMT. MAMTA NIRAJKUMAR AGRAWAL,VADODARA vs THE INCOME TAX OFFICER, WARD-3(1)(3), VADODARA
ITA 811/AHD/2017[2013-14]Status: Disposed4/4/2018AY 2013-14
SMT. MAMTA NIRAJKUMAR AGRAWAL,VADODARA vs THE INCOME TAX OFFICER, WARD-3(1)(3), VADODARA
ITA 376/AHD/2017[2012-13]Status: Disposed4/4/2018AY 2012-13
M/S. KUNDANLAL JEWELLERS,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1), AHMEDABAD
ITA 315/AHD/2017[2012-13]Status: Disposed4/4/2018AY 2012-13
M/S. SHAIFALI STEELS LTD.,GANDHINAGAR vs THE ASSTT. COMMISSIONER OF INCOME TAX, MEHSANA CIRCLE, MEHSANA
ITA 310/AHD/2017[2013-14]Status: Disposed4/4/2018AY 2013-14
M/S. SHAIFALI ROLLS LTD.,GANDHINAGAR vs THE ASSTT. COMMISSIONER OF INCOME TAX, MEHSANA CIRCLE, MEHSANA
ITA 309/AHD/2017[2013-14]Status: Disposed4/4/2018AY 2013-14
THE ACIT, CENTRAL CIRCLE-2(4), AHMEDABAD vs DR. GUNWANT KANTILAL PATEL, MEHSANA
ITA 504/AHD/2016[2011-12]Status: Disposed23/3/2018AY 2011-12
M/S. STERLING GREENWOOD LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), AHMEDABAD
ITA 2715/AHD/2016[2010-11]Status: Disposed23/3/2018AY 2010-11
SHIRISH BABALAL SHAH,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 2500/AHD/2016[2014-15]Status: Disposed23/3/2018AY 2014-15
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), AHMEDABAD vs DURGESH IMPEX PVT. LTD., AHMEDABAD
ITA 2266/AHD/2016[2013-14]Status: Disposed23/3/2018AY 2013-14
ASSTT. COMMISSIONER OF INCOME TAX, BARODA vs M/S. TRANSPEK INDUSTRY LTD., BARODA
ITA 838/AHD/2015[2001-02]Status: Disposed23/3/2018AY 2001-02
THE DCIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S. AAHAR PRODUCTS PVT.LTD..(NOW KNOWN AS ANIL NUTRIENTS LTD), AHMEDABAD
ITA 3135/AHD/2015[2008-09]Status: Disposed23/3/2018AY 2008-09
DY.COMMISSIONER OF INCOME TAX, CIRCLE-3(3), AHMEDABAD vs M/S. ANSHUL ASSOCIATES, AHMEDABAD
ITA 3063/AHD/2015[2011-12]Status: Disposed23/3/2018AY 2011-12
SHRI SATISHBHAI RAMBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-6(5), AHMEDABAD
ITA 1285/AHD/2015[2008-09]Status: Disposed23/3/2018AY 2008-09
THE DY. CIT, CIRCLE-6, AHMEDABAD vs M/S. ZODIAC EICHER, AHMEDABAD
ITA 2258/AHD/2014[2006-07]Status: Disposed23/3/2018AY 2006-07
THE DCITA'BAD CIRCLE-8, AHMEDABAD vs SUN FINLEASE(GUJARAT) LTD., AHMEDABAD
ITA 1680/AHD/2012[2004-05]Status: Disposed23/3/2018AY 2004-05
