← All Benches
ITAT Ahmedabad Bench
14,605 judgments
PRISM INDUSTRIES LIMITED,BARODA vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4, BARODA
ITA 1236/AHD/2016[2003-04]Status: Disposed9/4/2018AY 2003-04
PRISM INDUSTRIES LIMITED,BARODA vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4, BARODA
ITA 1235/AHD/2016[2003-04]Status: Disposed9/4/2018AY 2003-04
SHRI ANIL GAHERILAL DUGGAD,AHMEDABAD vs THE ACIT, CIRCLE-12, ( PRESENTLY DY. CIT, CIRCLE-6), AHMEDABAD
ITA 1087/AHD/2016[2008-09]Status: Disposed9/4/2018AY 2008-09
THE DCIT, CIRCLE-2(1)(2), BARODA vs M/S. NIK-SAN ENGINEERING CO. PVT. LTD., MUMBAI
ITA 3314/AHD/2014[2011-12]Status: Disposed9/4/2018AY 2011-12
M/S. JAGDISH & CO.,ANAND vs THE INCOME TAX OFFICER,WARD-1, ANAND
ITA 1633/AHD/2014[2010-11]Status: Disposed9/4/2018AY 2010-11
THE DY. COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION)-1, AHMEDABAD vs ADANI WILMAR LTD., AHMEDABAD
ITA 2642/AHD/2017[2016-17]Status: Disposed5/4/2018AY 2016-17
DY. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, AHMEDABAD vs ADANI PORT & SPECIAL ECONOMIC ZONE LTD., AHMEDABAD
ITA 2641/AHD/2017[2016-17]Status: Disposed5/4/2018AY 2016-17
M/S. AIR CONTROL & CHEMICAL ENGINEERING COMPANY LTD.,AHMEDABAD vs THE DY. CIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 263/AHD/2017[2013-14]Status: Disposed5/4/2018AY 2013-14
P.D. COTTON PVT. LTD.,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD
ITA 1586/AHD/2017[2012-13]Status: Disposed5/4/2018AY 2012-13
SHRI SWAMINARAYAN SARVOPARI SIDDHANT DIGVIJAY TRUST,AHMEDABAD vs THE DY. CIT (EXEMPTION), CIRCLE-1, AHMEDABAD
ITA 1564/AHD/2017[2009-10]Status: Disposed5/4/2018AY 2009-10
SHRI HITESHKUMAR PUNAMBHAI PATEL,VADODARA vs THE ITO, WARD-4(2)(3), VADODARA
ITA 1514/AHD/2017[2011-12]Status: Disposed5/4/2018AY 2011-12
SHRI BRIJESH SOMABHAI PATEL,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2), AHMEDABAD
ITA 1416/AHD/2017[2013-14]Status: Disposed5/4/2018AY 2013-14
M/S. RAAJRATNA METAL INDUSTRIES LTD.,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), AHMEDABAD
ITA 1268/AHD/2017[2012-13]Status: Disposed5/4/2018AY 2012-13
SHRI NARESH GOPALDAS BHOJWANI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(3), AHMEDABAD
ITA 3488/AHD/2016[2012-13]Status: Disposed5/4/2018AY 2012-13
SHRI NARESH GOPALDAS BHOJWANI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(2)(3), OLD WARD-10(3), AHMEDABAD
ITA 3472/AHD/2016[2012-13]Status: Disposed5/4/2018AY 2012-13
M/S. DAHEJ SEZ LIMITED,GANDHINAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, GANDHINAGAR CIRCLE, GANDHINAGAR
ITA 3314/AHD/2016[2013-14]Status: Disposed5/4/2018AY 2013-14
VIRENDRA P. MAMTORA,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-5(3)(5), AHMEDABAD
ITA 3089/AHD/2016[2012-13]Status: Disposed5/4/2018AY 2012-13
NEELU GUPTA,AHMEDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), AHMEDABAD
ITA 3066/AHD/2016[2005-06]Status: Disposed5/4/2018AY 2005-06
SHRI PRAVIN SHRIPAL JAIN,AHMEDABAD vs THE DY.CIT., CIRCLE-5(3), AHMEDABAD
ITA 3062/AHD/2016[2013-14]Status: Disposed5/4/2018AY 2013-14
THE VIJAY CO-OPERATIVE BANK LTD.,AHMEDABAD vs THE DY.CIT., CIRCLE-5(2), AHMEDABAD
ITA 3040/AHD/2016[2013-14]Status: Disposed5/4/2018AY 2013-14
