← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI TUSHAR HASMUKHBHAI SONI,PETLAD vs THE INCOME TAX OFFICER, WARD -1, ANAND
ITA 2045/AHD/2015[2005-06]Status: Disposed26/4/2018AY 2005-06
SHRI CHIKESH JAYANTIBHAI PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(2), AHMEDABAD
ITA 1716/AHD/2013[2008-09]Status: Disposed26/4/2018AY 2008-09
THE ITO, WARD-1(3)(5), AHMEDABAD vs M/S. STATE BANK OF INDIA EMPLOYEES CO-OP. CREDIT & SUPPLY SOCIETY LTD., AHMEDABAD
ITA 3339/AHD/2016[2011-12]Status: Disposed23/4/2018AY 2011-12
SHRI ASHWIN KANTILAL RAWAL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(4), AHMEDABAD
ITA 314/AHD/2016[2011-12]Status: Disposed23/4/2018AY 2011-12
SMT. AESHRA NARHARIBHAI PATEL,BARODA vs THE INCOME TAX OFFICER, WARD-5(1), BARODA
ITA 243/AHD/2016[2009-10]Status: Disposed23/4/2018AY 2009-10
SHREE DILIP PURSHOTTAMBHAI PATEL,VADODARA vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-3, BARODA
ITA 1925/AHD/2016[2011-12]Status: Disposed23/4/2018AY 2011-12
M/S. CLP POWER PVT. LTD.,AHMEDABAD vs THE DY.CIT.,(OSD), RANGE-1, AHMEDABAD
ITA 1123/AHD/2016[2011-12]Status: Disposed23/4/2018AY 2011-12
SHRI PRAVINBHAI LALLUBHAI PATEL,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-14(2), AHMEDABAD
ITA 1356/AHD/2015[2011-12]Status: Disposed23/4/2018AY 2011-12
AMIN SONS MARKETING PVT. LTD.,BARODA vs THE INCOME TAX OFFICER, WARD-1(1), BARODA
ITA 2690/AHD/2014[2005-06]Status: Disposed23/4/2018AY 2005-06
SHRI CHIMANLAL H. SONI,BARODA vs THE CIT-I, BARODA
ITA 1514/AHD/2014[2009-10]Status: Disposed23/4/2018AY 2009-10
GLADDER CERAMICS LIMITED,SABARKANTHA vs THE DY.CIT.,S.K.CIRCLE, HIMATNAGAR
ITA 1220/AHD/2013[2008-09]Status: Disposed23/4/2018AY 2008-09
M/S. KASTURBHAI MOTILAL & BROS,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-11(4), AHMEDABAD
ITA 2576/AHD/2011[2008-09]Status: Disposed23/4/2018AY 2008-09
SHRI ABDULKHAN A. PATHAN,KHEDA vs THE ASSTT. COMMISSIONER OF INCOME TAX, KHEDA CIRCLE, BARODA
ITA 2282/AHD/2016[2012-13]Status: Disposed19/4/2018AY 2012-13
ITO, WARD-2(1)(3), AHMEDABAD vs HEMATO ONCOLOGY CLINIC (AHMEDABAD)P.LTD., AHMEDABAD
ITA 3411/AHD/2015[2012-13]Status: Disposed19/4/2018AY 2012-13
M/S. MATRIX COMSEC PVT. LTD.,BARODA vs THE ACIT, RANGE-4, BARODA
ITA 2907/AHD/2013[2010-11]Status: Disposed19/4/2018AY 2010-11
M/S. MATRIX COMSEC PVT. LTD.,BARODA vs THE ACIT, RANGE-4, BARODA
ITA 2446/AHD/2013[2010-11]Status: Disposed19/4/2018AY 2010-11
SHRI ISHWARBHAI MAGANBHAI DESAI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3, PATAN
ITA 90/AHD/2017[2008-09]Status: Disposed12/4/2018AY 2008-09
THE ACIT, CIRCLE-4, BARODA vs THE SPUNPIPE & CONSTRUCTION CO. (BARODA) PVT. LTD., BARODA
ITA 287/AHD/2016[2009-10]Status: Disposed9/4/2018AY 2009-10
THE ACIT, CIRCLE-4, BARODA vs THE SPUNPIPE & CONSTRUCTION CO. (BARODA) PVT. LTD., BARODA
ITA 286/AHD/2016[2008-09]Status: Disposed9/4/2018AY 2008-09
MARUTI DYECHEM INDUSTRIES,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-7(2), AHMEDABAD
ITA 1903/AHD/2016[2012-13]Status: Disposed9/4/2018AY 2012-13