← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI ANIL GOPIRAM KOKRA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(3)(4), AHMEDABAD
ITA 2649/AHD/2016[2012-13]Status: Disposed10/5/2018AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, AHMEDABAD vs MUDRA FOUNDATION FOR COMMUNICATION RESEARCH & EDUCATION, AHMEDABAD
ITA 2191/AHD/2016[2008-09]Status: Disposed10/5/2018AY 2008-09
ETHIO PLASTICS PVT. LTD.,BARODA vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BARODA
ITA 1854/AHD/2016[2012-13]Status: Disposed10/5/2018AY 2012-13
THE ACIT, CIRCLE-1(1)(2), VADODARA vs M/S. HANUMANT CONSTRUCTION PVT. LTD., VADODARA
ITA 1835/AHD/2016[2010-11]Status: Disposed10/5/2018AY 2010-11
KOHINOOR TOBACOO COMPANY,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(1), BARODA
ITA 1730/AHD/2016[2012-13]Status: Disposed10/5/2018AY 2012-13
THE DCIT, CIRCLE-1(1)(1), BARODA vs M/S. GUJARAT CHEMICALS PORT TERMINAL COMPANY LIMITED, BARODA
ITA 283/AHD/2015[2009-10]Status: Disposed10/5/2018AY 2009-10
SHRI NITESH G.THAKKAR,PATAN vs THE INCOME TAX OFFICER, WARD-1, PATAN
ITA 215/AHD/2015[2008-09]Status: Disposed10/5/2018AY 2008-09
THE ITO, TDS-2, AHMEDABAD vs M/S. LAXMI SALES & ALLOYS PVT. LTD., AHMEDABAD
ITA 3477/AHD/2016[2008-09]Status: Disposed4/5/2018AY 2008-09
THE DCIT, (EXEPTIONS), CIRCLE-1, AHMEDABAD vs THE STOCK EXCHANGE OF AHMEDABAD, AHMEDABAD
ITA 595/AHD/2015[2005-06]Status: Disposed4/5/2018AY 2005-06
M/S. ATLANTA GLOBAL REAL EST. INDIA (P) LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 1882/AHD/2015[2011-12]Status: Disposed4/5/2018AY 2011-12
LIVA HEALTHCARE LIMITED,AHMEDABAD vs THE DY.CIT(OSD)-1, CIRCLE-4, AHMEDABAD
ITA 2914/AHD/2014[2011-12]Status: Disposed4/5/2018AY 2011-12
THE ITO, WARD-1(2)(4), BARODA vs SHRI NILESH S. TALEGAONKAR, BARODA
ITA 342/AHD/2015[2009-10]Status: Disposed3/5/2018AY 2009-10
GLOBAL FABRICS PVT.LTD.,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-2(1)(1), AHMEDABAD
ITA 2959/AHD/2016[2012-13]Status: Disposed2/5/2018AY 2012-13
KANAK CASTOR PRODUCTS PVT. LTD.,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-4(2), AHMEDABAD
ITA 2956/AHD/2016[2006-07]Status: Disposed2/5/2018AY 2006-07
THE ACIT,(OSD) RANGE-I, AHMEDABAD vs M/S. DOSHI POLYMERS PVT. LTD., AHMEDABAD
ITA 1438/AHD/2015[2011-12]Status: Disposed2/5/2018AY 2011-12
THE ITO, WARD-5(3), BARODA vs SHRI BIPINCHANDRA S. TAMAKUWALA, BARODA
ITA 1227/AHD/2014[2008-09]Status: Disposed2/5/2018AY 2008-09
INVESTMENTOR SECURITIES LIMITED,AHMEDABAD vs THE JT. CIT, RANGE-3, AHMEDABAD
ITA 1724/AHD/2015[2010-11]Status: Disposed30/4/2018AY 2010-11
THE DCIT, CIRCLE1, AHMEDABAD vs M/S. AMBUJA INTERMEDIATES LTD., AHMEDABAD
ITA 586/AHD/2014[2009-10]Status: Disposed30/4/2018AY 2009-10
THE DCIT, CIRCLE-3(2), AHMEDABAD vs SHRI HARJIVANBHAI CHAGANBHAI PATEL, AHMEDABAD
ITA 2460/AHD/2016[2012-13]Status: Disposed26/4/2018AY 2012-13
SHRI HARJIVANBHAI C. PATEL,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), AHMEDABAD
ITA 2384/AHD/2016[2012-13]Status: Disposed26/4/2018AY 2012-13